High Courts13 Sept 1950
Ganpat Rai Hira Lal Vs Aggarwal Chamber of Commerce Ltd.
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0005
Pepsu Judicature Ordinance, 2005 — Section 116, 52
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,727 of 4,734
High Courts12 Sept 1950
Amar Nath Bali Vs The State
Punjab And Haryana At Chandigarh · AIR 1951 P&H 18 : (1951) CriLJ 261
Constitution of India, 1950 — Article 13, 18, 19, 32GOVERNMENT OF INDIA ACT, 1915 — Section 19Penal Code, 1860 (IPC) — Section 153A, 295A, 298
High Courts11 Sept 1950
Thakar Das Labhu Ram and Another Vs Evacuee Property and Another
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0013
Easements Act, 1882 — Section 60East Punjab Evacuee Property (Administration) Ordinance, 1949 — Section 10, 25, 30, 9East Punjab Evacuees (Administration of Property) Act, 1947 — Section 2
High Courts09 Sept 1950Allowed
Karam Dass Vs State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 249
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399
High Courts08 Sept 1950
Narain Swadeshi Weaving Mills, Chheharta (Amritsar) Vs Commr. of Excess Profits Tax, East Punjab and Delhi Provinces, Delhi
Punjab And Haryana At Chandigarh · AIR 1953 P&H 72
Excess Profits Tax Act, 1940 — Section 10, 10A, 2(5), 5
High Courts08 Sept 1950
Ajmer Singh and another Vs Crown
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0001
Penal Code, 1860 (IPC) — Section 307
High Courts07 Sept 1950
Janeshwar Lal Rajeshwar Lal Vs Dominion of India
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 151, 152, 160, 161Limitation Act, 1877 — Article 30, 31, 49
High Courts05 Sept 1950
Des Raj Sharma Vs The State
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0016
Criminal Procedure Code, 1898 (CrPC) — Section 342, 435Evidence Act, 1872 — Section 30, 8Penal Code, 1860 (IPC) — Section 109, 161
High Courts29 Aug 1950Allowed
Lachhman Singh and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 7
Constitution of India, 1950 — Article 134(1)
High Courts28 Aug 1950
Abdur Rehman Khan and Others Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · (1950) 08 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1), Order 20 Rule 4(2), Order 20 Rule 5, Order 41 Rule 22, Order 41 Rule 32Constitution of India, 1950 — Article 133Limitation Act, 1908 — Article 181
High Courts28 Aug 1950
Isidore Bose Vs Mrs. S. Brown and Another
Punjab And Haryana At Chandigarh · AIR 1951 P&H 339
Guardians and Wards Act, 1890 — Section 17, 19, 25
High Courts11 Aug 1950Dismissed
S. Sunder Singh Vs Hira Singh and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 360
Court Fees Act, 1870 — Section 7(iv)(C), 7(v), 7(v)(a), 7(vi)(C)
High Courts10 Aug 1950
K. S. RASHID AHMAD Vs Income Tax INVESTIGATION COMMISSION AND ANOTHER.
Punjab And Haryana At Chandigarh · AIR 1951 P&H 74 : (1951) 20 ITR 77
Constitution of India, 1950 — Article 225, 226, 227, 32
High Courts07 Aug 1950
Diwan Chand Chaudhry Vs K. Narender
Punjab And Haryana At Chandigarh · AIR 1950 P&H 366
Penal Code, 1860 (IPC) — Section 182, 211, 405, 406
High Courts07 Aug 1950Dismissed
S. Man Singh Vs Rulia and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 363
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Aug 1950
HANS RAJ GUPTA AND CO., DELHI Vs COMMISSIONER OF Income Tax.
Punjab And Haryana At Chandigarh · (1951) 19 ITR 122
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Aug 1950
Hans Raj Gupta and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · AIR 1950 P&H 364
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jul 1950
Indar Singh Vs Gulzara Singh and Others
Punjab And Haryana At Chandigarh · AIR 1951 P&H 345
High Courts25 Jul 1950
Brahma Saroop Sharma Vs Municipal Committee, Delhi
Punjab And Haryana At Chandigarh · AIR 1954 P&H 236
Punjab Municipal Act, 1911 — Section 195, 3(2), 3(5)
High Courts21 Jul 1950
Munshi Ram and Others Vs Thakar Dass and Others
Punjab And Haryana At Chandigarh · (1950) 07 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10Evidence Act, 1872 — Section 90