High Courts23 Oct 1950Allowed
Teja Singh and others Vs Hamir Singh and others
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Section 115, 80
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,726 of 4,734
High Courts23 Oct 1950
Jagdish Barshad Vs Vir Singh
Punjab And Haryana At Chandigarh · AIR 1951 P&H 323
Punjab Relief of Indebtedness Act, 1934 — Section 15A, 7, 7(2), 9
High Courts16 Oct 1950Dismissed
Bakhshi Vs Naraina
Punjab And Haryana At Chandigarh · AIR 1950 P&H 39
High Courts13 Oct 1950
Kali Ram Vs The State
Punjab And Haryana At Chandigarh · (1951) CriLJ 643
Penal Code, 1860 (IPC) — Section 499, 500
High Courts12 Oct 1950
D.H.M. Framji and Others Vs The Eastern Union Bank, Ltd.
Punjab And Haryana At Chandigarh · AIR 1951 P&H 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 17, Order 21 Rule 5Limitation Act, 1908 — Article 182(5)
High Courts11 Oct 1950
The State Vs Ram Parkash
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0021
Criminal Procedure Code, 1898 (CrPC) — Section 263Punjab Pure Food Act, 1929 — Section 13, 13(5), 4
High Courts11 Oct 1950
Bholu Vs The State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 228
Criminal Procedure Code, 1898 (CrPC) — Section 499
High Courts10 Oct 1950
Kindan Lal Vs Uggar Singh
Punjab And Haryana At Chandigarh · AIR 1951 P&H 389(1)
Presidency Small Cause Courts Act, 1882 — Article 8
High Courts06 Oct 1950
Karam Singh Vs Crown
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0013
Public Safety Ordinance — Section 33
High Courts06 Oct 1950
Hind Screws Vs Official Assignee and Others
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0003
Constitution of India, 1950 — Article 312Independence Act, 1947 — Section 18Provincial Insolvency Act, 1920 — Section 77
High Courts06 Oct 1950Dismissed
Anokh Singh Vs Nagina Ram
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0002
High Courts05 Oct 1950
Agha Jafar Ali Khan and Others Vs Radha Kishen and Others
Punjab And Haryana At Chandigarh · AIR 1951 P&H 433
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 60
High Courts03 Oct 1950Dismissed
Sohan Lal Vs Firm Madho Ram Banwari Lal and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 240
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 18, 19, 19(2)
High Courts27 Sept 1950
Kishori Lal and Others Vs Firm Lajja Ram, Ram Sarup
Punjab And Haryana At Chandigarh · AIR 1951 P&H 375
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 1, 21
High Courts26 Sept 1950
Gokal Chand Gian Chand Vs Ishar Dass Durga Dass
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0015
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 109
High Courts26 Sept 1950
The Batala Engineering Co. Ltd. and Others Vs Custodian Evacuee Property and Others
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0002
Administration of Evacuee Property Act, 1950 — Section 10(1), 2, 28, 7Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109Companies Act, 1913 — Section 162, 239, 79
High Courts22 Sept 1950
City Bank of Ltd. Vs Shiv Sharma
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0007
Companies Act, 1913 — Section 144, 179Limitation Act, 1908 — Section 22, 32
High Courts22 Sept 1950
City Bank of Lahore Ltd. Vs Shiv Sharma
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0006
Companies Act, 1913 — Section 144, 179, 32Limitation Act, 1908 — Section 22
High Courts20 Sept 1950
Durga Dass Vs Ram Rakha Mal and Others
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0003
High Courts15 Sept 1950Dismissed
Jang Bahadur Sant Lal Vs The Principal, Mohindra College
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0008
Constitution of India, 1950 — Article 19