High Courts07 Sept 1951
Dalip Singh Vs Court of Wards, Dada Siba Estate and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 283
Punjab Tenancy Act, 1887 — Section 50, 50A, 77(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,714 of 4,734
High Courts07 Sept 1951Dismissed
Bishen Singh and Others Vs Mt. Kishno and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 191
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133
High Courts05 Sept 1951Allowed
Parkash Chand Vs Harbans Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 110
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts04 Sept 1951Dismissed
Hans Raj Vs Mat Ram and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 181
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 101, 102, 103Transfer of Property Act, 1882 — Section 58
High Courts03 Sept 1951Dismissed
Atma Ram Sahni Vs Chitra Production Co. and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 99 : (1952) 22 CompCas 146
Civil Procedure Code, 1908 (CPC) — Section 11Companies Act, 1913 — Section 162
High Courts21 Aug 1951Dismissed
Sunder Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 51
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 252, 526, 561AEssential Supplies (Temporary Powers) Act, 1946 — Section 3(2), 7
High Courts20 Aug 1951Dismissed
Sodhi Lal Singh Vs Tara Chand
Punjab And Haryana At Chandigarh · AIR 1952 P&H 118
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 48
High Courts20 Aug 1951Dismissed
Teja Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 45
Motor Vehicles Act, 1939 — Section 123, 42
High Courts13 Aug 1951
Gurditta Ram Vs Mt. Ram Kaur and Another Mt. Ram Kaur and Another Vs Gurditta Ram
Punjab And Haryana At Chandigarh · AIR 1952 P&H 111
High Courts09 Aug 1951Dismissed
Shivcharan Lal Vs Phool Chand and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 247
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts08 Aug 1951Dismissed
Ratan Singh and Others Vs Sukhram and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 114
Evidence Act, 1872 — Section 101 , 102, 103Punjab Land Revenue Act, 1887 — Section 44
High Courts07 Aug 1951
Mrs. Joan Bernal Thomas Vs Geoffrey Charles Thomas
Punjab And Haryana At Chandigarh · AIR 1952 P&H 39
Divorce Act, 1869 — Section 10
High Courts06 Aug 1951Allowed
Shri Jagat Dhis Bhargawa Vs Bakshi Gurcharan Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 49
Provincial Insolvency Act, 1920 — Section 4, 75, 75(1)
High Courts03 Aug 1951Dismissed
Chanan Singh Vs Khem Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 297
High Courts01 Aug 1951Dismissed
The Union of India (UOI) Vs S. Narain Singh
Punjab And Haryana At Chandigarh · AIR 1953 P&H 274
Contract Act, 1872 — Section 5, 6, 7, 73Evidence Act, 1872 — Section 115Punjab Excise Act, 1914 — Section 3(9), 32, 34, 58, 59
High Courts01 Aug 1951Dismissed
Faqiria Vs Kalu Mal
Punjab And Haryana At Chandigarh · AIR 1952 P&H 52
Civil Procedure Code, 1908 (CPC) — Section 100, 101Punjab Laws Act, 1872 — Section 6Transfer of Property Act, 1882 — Section 111, 117
High Courts01 Aug 1951Allowed
Rana Bashishst Chand Rai Vs Sardarni Radhika Devi
Punjab And Haryana At Chandigarh · AIR 1952 P&H 97
Civil Procedure Code, 1908 (CPC) — Section 133Constitution of India, 1950 — Article 14, 291(1), 362, 4
High Courts01 Aug 1951Dismissed
Dayal and Another Vs Mst. Rodi
Punjab And Haryana At Chandigarh · AIR 1952 P&H 252
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Aug 1951Dismissed
Rulia and Others Vs Tilak Chand and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 354
High Courts31 Jul 1951Dismissed
S. Gurmukh Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 143
Constitution of India, 1950 — Article 15, 341, 53