High Courts26 Oct 1951Dismissed

Hans Raj Salig Ram Vs L. Niranjan Lal

Punjab And Haryana At Chandigarh · AIR 1952 P&H 159

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 38, 47, 96Punjab Urban Rent Restriction Act, 1941 — Section 10, 13, 15, 2
High Courts12 Oct 1951

State Vs Sadhu Singh

Punjab And Haryana At Chandigarh · AIR 1953 P&H 64

Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 341, 342, 392