High Courts30 Jul 1951Partly Allowed
Amar Singh Vs Mt. Ram Devi and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 238
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,715 of 4,734
High Courts26 Jul 1951
Rattan Singh and Others Vs Beli Ram and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 163
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts26 Jul 1951Allowed
Ram Narain Mehra Vs General Accident Assurance Corporation Ltd.
Punjab And Haryana At Chandigarh · AIR 1952 P&H 113
Civil Procedure Code, 1908 (CPC) — Section 20Displaced Persons (Institution of Suits) Act, 1948 — Section 4
High Courts23 Jul 1951Allowed
Shambhu Nath and Others Vs Gokal Chand and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 146
Registration Act, 1908 — Section 17
High Courts20 Jul 1951Allowed
Kaur Singh Vs The State
Punjab And Haryana At Chandigarh · (1951) 07 P&H CK 0024
Constitution of India, 1950 — Article 22(4), 226
High Courts19 Jul 1951Dismissed
Ram Narain and Others Vs Santosh Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 344
Arbitration Act, 1940 — Section 21Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1Evidence Act, 1872 — Section 115, 20
High Courts18 Jul 1951Dismissed
Budhu Singh and Others Vs Narain and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 220
High Courts18 Jul 1951Dismissed
Firm Madho Ram Naurata Ram Vs Dwarka Dass and others
Punjab And Haryana At Chandigarh · (1951) 07 P&H CK 0021
High Courts18 Jul 1951
Teja Singh and Others Vs Kesar Singh and Others
Punjab And Haryana At Chandigarh · (1951) 07 P&H CK 0005
High Courts17 Jul 1951
Shyam Krishen Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 70
Constitution of India, 1950 — Article 19(5), 225, 226, 31, 31(2)East Punjab Requisitioning of Immovable Property (Temporary Powers) Act, 1948 — Section 3, 5, 8Government of India Act, 1935 — Section 299
High Courts17 Jul 1951Dismissed
Firm Amin Chand Hakam Chand Vs Mst. Noshah Begum and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 235
Administration of Evacuee Property Act, 1950 — Section 17Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60East Punjab Evacuees (Administration of Property) Act, 1947 — Section 8
High Courts16 Jul 1951Dismissed
Harditta and Others Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 194
High Courts16 Jul 1951Dismissed
Mansha Ram Vs Maru and Others Maru and Others Vs Mansha Ram
Punjab And Haryana At Chandigarh · AIR 1952 P&H 282
High Courts12 Jul 1951Allowed
Chiranjiv Lal and Others Vs The Tropical Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1952 P&H 63
Arbitration Act, 1940 — Section 34
High Courts12 Jul 1951Dismissed
Baru and Others Vs Maya Ram and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 261
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts11 Jul 1951Dismissed
Bagga Singh Vs Chuni Lal
Punjab And Haryana At Chandigarh · AIR 1952 P&H 255
Evidence Act, 1872 — Section 115
High Courts10 Jul 1951Dismissed
Mulkh Raj Vs Director of Rehabilitation and others
Punjab And Haryana At Chandigarh · (1951) 07 P&H CK 0028
Constitution of India, 1950 — Article 227
High Courts10 Jul 1951
Madan Lal Vs The District Magistrate and Others
Punjab And Haryana At Chandigarh · AIR 1951 P&H 119 : (1951) CriLJ 1451
Constitution of India, 1950 — Article 22
High Courts09 Jul 1951
Parmanand and Others Vs Rakha and Others Rakha and Others Vs Parmanand and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 94
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Tenancy Act, 1887 — Section 4(5), 50, 77, 77(3)
High Courts09 Jul 1951Dismissed
Ram Singh Vs The State
Punjab And Haryana At Chandigarh · (1951) 07 P&H CK 0016
Patiala Police Act, 1985 — Section 14