High Courts13 Mar 1953
In re Jai Kishan
Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0003
Constitution of India, 1950 — Article 133
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,696 of 4,734
High Courts11 Mar 1953
Kartar Singh Hira Singh Vs Mal Singh Surjan Singh and Others
Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0002
Patiala Limitation (Custom) Act, 2000 — Article 2
High Courts10 Mar 1953Dismissed
Kewal Krishan Vs The State of Patiala and East Punjab States Union
Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 205, 240A, 324, 326, 342Penal Code, 1860 (IPC) — Section 307
High Courts10 Mar 1953Dismissed
Afgan Commercial Co. (India) Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 225
Constitution of India, 1950 — Article 226Revenue Recovery Act, 1890 — Section 4Sea Customs Act, 1878 — Section 30, 33
High Courts02 Mar 1953
Pritam Singh and Another Vs Tilok Singh and Others
Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0009
Evidence Act, 1872 — Section 3, 32(5), 90
High Courts02 Mar 1953Dismissed
Mst. Jangir Kaur Sunder Singh and Another Vs Bant Singh Kahn Singh and Others
Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), Order 41 Rule 12, Order 41 Rule 17, Order 43 Rule 1, Order 47 Rule 1
High Courts25 Feb 1953Allowed
Jagar Singh Vs The State
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0011
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 326
High Courts25 Feb 1953
Parmatma Dev Vs Chanan Dev
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 100, 151, 59
High Courts24 Feb 1953Dismissed
Vidya Parkash and Another Vs The State
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 30Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 366, 376, 392, 397
High Courts24 Feb 1953Allowed
Nazar Mohammad Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 227
Criminal Procedure Code, 1898 (CrPC) — Section 543Foreign Exchange Regulation Act, 1947 — Section 23, 8Lands Customs Act, 1924 — Section 7
High Courts19 Feb 1953
Chande Ram Bashaku Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 263
Penal Code, 1860 (IPC) — Section 498
High Courts18 Feb 1953Dismissed
Mt. Chambi Devi Vs L. Gora Lal
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts11 Feb 1953Dismissed
Nathu and Others Vs Dhani Ram and Others
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0003
Constitution of India, 1950 — Article 126 , 128Limitation Act, 1963 — Article 120
High Courts10 Feb 1953Dismissed
Ramji Dass Chandu Mal Vs Fir Mangal Sen Kirpa Ram and Another
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0007
High Courts09 Feb 1953Allowed
Sawami Vs State
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0006
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Feb 1953
Roller Flour Mills Vs Income Tax Officer
Punjab And Haryana At Chandigarh · AIR 1953 P&H 88
Administration of Evacuee Property Act, 1950 — Section 24Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Constitution of India, 1950 — Article 226
High Courts04 Feb 1953
Sukh Lal and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 262
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts03 Feb 1953Dismissed
Kirpa Singh Punjab Singh and Others Vs State and Others
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0010
High Courts03 Feb 1953Dismissed
Balbahadar Singh Amar Singh Vs Walaiti Ram Kalu Ram and Another
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 21 Rule 22, 48
High Courts02 Feb 1953
Niranjan Lal and Others Vs Siria and Others
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 9Punjab Tenancy Act, 1887 — Section 100, 60, 77, 77(3), 99