High Courts19 May 1953
H.S. Bedi Vs Govt. of Patiala and East Punjab States Union
Punjab And Haryana At Chandigarh · AIR 1953 P&H 196
Constitution of India, 1950 — Article 166, 226, 299, 310, 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,694 of 4,734
High Courts12 May 1953
Hira Ram and Others Vs Mst. Parsani and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 8
High Courts12 May 1953Dismissed
Basheshar Nath Vs Delhi Improvement Trust
Punjab And Haryana At Chandigarh · AIR 1953 P&H 243
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106, 113
High Courts12 May 1953Allowed
Manohar Lal Vs Bal Raj Arora
Punjab And Haryana At Chandigarh · AIR 1953 P&H 247
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts07 May 1953
Shanti Parshad and Others Vs Kunj Lal
Punjab And Haryana At Chandigarh · AIR 1953 P&H 151
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts06 May 1953
Balkishan and Others Vs Baldeo Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 297
Punjab Relief of Indebtedness Act, 1934 — Section 30, 7Punjab Urban Rent Restriction Act, 1941 — Section 13, 2(1)Transfer of Property Act, 1882 — Section 111
High Courts05 May 1953
Pirthi Singh and Others Vs State of Pepsu and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 162
Barahiya Tal Lands (Declaration of Possession) Act, 1950 — Section 2, 3Constitution of India, 1950 — Article 13, 14, 19(5), 226, 227Government of India Act, 1935 — Section 6
High Courts04 May 1953Dismissed
The State Vs Giani Ram Singh
Punjab And Haryana At Chandigarh · AIR 1955 P&H 90 : (1955) CriLJ 714
Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 153A, 295A
High Courts04 May 1953
Puran Mal Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 249
Prevention of Corruption Act, 1947 — Section 5(4)
High Courts04 May 1953Allowed
Gurdas Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 258
Penal Code, 1860 (IPC) — Section 362, 363, 366
High Courts30 Apr 1953
Discount Bank of India Vs A.N. Mishra
Punjab And Haryana At Chandigarh · AIR 1955 P&H 165
High Courts30 Apr 1953Dismissed
Gurdit Singh Bishan Singh Vs The District Magistrate, Jullundur
Punjab And Haryana At Chandigarh · AIR 1953 P&H 242
Constitution of India, 1950 — Article 226
High Courts29 Apr 1953
S. Hukam Singh Sham Singh and Another Vs S. Sardul Singh Kirpal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 133
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 90(2) , 92Constitution of India, 1950 — Article 132(1), 226, 227, 329Criminal Procedure Code, 1898 (CrPC) — Section 480 , 482
High Courts29 Apr 1953Dismissed
S. Amrik Singh Vs S. Jagjit Singh and Another
Punjab And Haryana At Chandigarh · AIR 1955 P&H 101
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, 115
High Courts29 Apr 1953
Bishan Singh Vs Khazan Singh
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0002
High Courts28 Apr 1953Allowed
Harbans Lal Mangal Mal Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 244
Constitution of India, 1950 — Article 226East Punjab General Sales Tax Act, 1948 — Section 5, 5(1), 6
High Courts28 Apr 1953Dismissed
Kandhari Oil Mills and Others Vs Excise and Taxation Commr. and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 245
Constitution of India, 1950 — Article 226East Punjab Sales Tax Act, 1948 — Section 19, 20, 21, 22
High Courts24 Apr 1953
Chattar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 239
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 24
High Courts24 Apr 1953Allowed
Gopal Krishan Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1955 P&H 144
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133
High Courts24 Apr 1953
The State Vs Jangir Singh Kehar Singh
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0007
Arms Act, 1959 — Section 19, 29Evidence Act, 1872 — Section 57, 74, 74(1), 77