High Courts01 Jun 1953
Uttam Singh Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 55
Constitution of India, 1950 — Article 13(2), 19(1), 19(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,693 of 4,734
High Courts01 Jun 1953Allowed
Mst. Ralli Vs Kher Din
Punjab And Haryana At Chandigarh · (1953) 06 P&H CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 438, 488
High Courts29 May 1953Dismissed
Sucha Singh and Others Vs Nighaya Ram Nighaya Ram Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 86
Punjab Tenancy Act, 1887 — Section 53(6)Transfer of Property Act, 1882 — Section 60
High Courts29 May 1953
L. LACHMAN DAS NAYAR AND OTHERS Vs Income Tax OFFICER, AMRITSAR, AND OTHERS.
Punjab And Haryana At Chandigarh · (1955) 28 ITR 392
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 226
High Courts28 May 1953Allowed
Sahib Singh Labh Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 266
Punjab Excise Act, 1914 — Section 52, 61(1), 68
High Courts28 May 1953
Commr. of Income Tax, Punjab Vs Himalaya Rosin-Turpentine Manufacturing Co.
Punjab And Haryana At Chandigarh · AIR 1954 P&H 11 : (1952) 24 ITR 132
Income Tax Act, 1922 — Section 10(2)
High Courts28 May 1953Allowed
Gurdit Singh and Others Vs Babu and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 282
Contract Act, 1872 — Section 23, 25Transfer of Property Act, 1882 — Section 10
High Courts28 May 1953
COMMISSIONER OF Income Tax Vs HIMALAYA ROSIN-TURPENTINE MANUFACTURING COMPANY.
Punjab And Haryana At Chandigarh · (1953) 24 ITR 132
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts27 May 1953
Kidar Nath and Sons Vs The Commr. of Income Tax, Punjab
Punjab And Haryana At Chandigarh · AIR 1953 P&H 288
Income Tax Act, 1922 — Section 66
High Courts27 May 1953
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1953) 24 ITR 346
High Courts27 May 1953Allowed
Murari Lal Vs Chet Ram and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 36
Punjab Courts Act, 1918 — Section 39Suits Valuation Act, 1887 — Section 8
High Courts27 May 1953
Hoshiarpur Central Co-operative Bank Ltd., Hoshiarpur Vs Commr. Income Tax, Simla
Punjab And Haryana At Chandigarh · AIR 1954 P&H 2
Income Tax Act, 1922 — Section 12, 60
High Courts27 May 1953Dismissed
Khushi Ram Raghunath Sahai, Firm Vs Commissioner of Income Tax, Punjab, Pepsu, Himachal Pradesh and Bilaspur, Simla
Punjab And Haryana At Chandigarh · AIR 1953 P&H 300 : (1953) 24 ITR 170
Appellate Tribunal Rules, 1946 — Rule 36, 7, 7(2)Income Tax Act, 1922 — Section 66(1)
High Courts26 May 1953Dismissed
Daya Ram and Others Vs Gurteg Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 123
Evidence Act, 1872 — Section 101, 102, 103
High Courts25 May 1953Dismissed
Court of Wards, Manoli Vs Sardarni Gurdial Kaur
Punjab And Haryana At Chandigarh · AIR 1953 P&H 273
High Courts25 May 1953Dismissed
Doda Ram and Others Vs Mangal and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 257
High Courts25 May 1953Dismissed
Birbal and Others Vs Harlal Sadasukh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4 , Order 22 Rule 9(2)Limitation Act, 1908 — Article 171, 5Redemption of Mortgages (Punjab) Act, 1913 — Section 12
High Courts22 May 1953
Bakhtawar Singh Bishan Singh Vs The State of Pepsu
Punjab And Haryana At Chandigarh · AIR 1953 P&H 207
Constitution of India, 1950 — Article 21, 22, 22(5)Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3, 7
High Courts22 May 1953
Ranjit Singh Lal Singh and Others Vs The State
Punjab And Haryana At Chandigarh · (1953) 05 P&H CK 0018
Criminal Procedure Code, 1898 (CrPC) — Section 110, 428Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts21 May 1953Dismissed
Watkins Mayor and Co. Vs Jullundur Electric Supply Co. Ltd. Jullundur Electric Supply Co. Ltd. Vs Watkins Mayor and Co.
Punjab And Haryana At Chandigarh · AIR 1955 P&H 133
Electricity Act, 1910 — Section 22, 23, 23(3)