High Courts03 Aug 1953
Commissioner of Income Tax Vs Thakur Dass Bhargava
Punjab And Haryana At Chandigarh · AIR 1954 P&H 17 : (1953) 24 ITR 275
Income Tax Act, 1922 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,691 of 4,734
High Courts30 Jul 1953
Daya Chand Hardial Vs Commr. of Income Tax, Punjab
Punjab And Haryana At Chandigarh · AIR 1954 P&H 52 : (1953) 24 ITR 318
Excess Profits Tax Act, 1940 — Section 2(13), 2(5)
High Courts29 Jul 1953Dismissed
Jaimal Singh Basant Singh Vs Mst. Thakuri and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 1
High Courts28 Jul 1953Allowed
Mt. Parkash Vati Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 304
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 123
High Courts23 Jul 1953Dismissed
Khandu and Others Vs The State
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0021
Constitution of India, 1950 — Article 143Criminal Procedure Code, 1898 (CrPC) — Section 561Part B States (Laws) Act, 1951 — Section 6
High Courts23 Jul 1953Dismissed
Moti-Ram Lekh Ram and Others Vs Collector of Sangrur and Others
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0015
Constitution of India, 1950 — Article 226, 227Pepsu Judicature Ordinance, 2005 — Section 60
High Courts23 Jul 1953Dismissed
Soshil Chand and Others Vs Mangat and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 26
High Courts23 Jul 1953Allowed
Gursewak Singh Harnam Singh Vs The State
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0005
Constitution of India, 1950 — Article 166, 238
High Courts18 Jul 1953Dismissed
Tara Singh Vs The State
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0001
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii), 2(xiii)
High Courts16 Jul 1953
Dharam Paul Vs Yog Raj
Punjab And Haryana At Chandigarh · AIR 1953 P&H 287
East Punjab Urban Rent Restriction Act, 1949 — Section 15, 4(1), 4(2)
High Courts15 Jul 1953Dismissed
Rattan Singh and Others Vs Beli Ram and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 47
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts15 Jul 1953
Parsa Vs Mst. Parsini
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 109, 494, 497
High Courts14 Jul 1953Allowed
Hardas Singh Vs Ram Partap
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 73Displaced Persons (Debts Adjustment) Act, 1951 — Section 11(2), 15, 2(10), 2(6)Displaced Persons (Land Acquisition) Act, 1949 — Section 2, 2(9), 5, 6
High Courts13 Jul 1953
Nikka Ram Vs State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 6
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112, 114
High Courts10 Jul 1953Allowed
A.S. Metal Mart Vs The First National Bank Ambala
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0020
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 47, 50, 50(1), 99
High Courts10 Jul 1953Dismissed
Mahanta Singh Natha Singh Vs Het Ram Pakhar and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 27
Criminal Procedure Code, 1898 (CrPC) — Section 435, 436, 437, 458, 514Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 395, 397, 403
High Courts09 Jul 1953
B.S. Bali Vs Batalia Ram and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 105
Displaced Persons (Debts Adjustment) Act, 1951 — Section 2(6)
High Courts08 Jul 1953Dismissed
Dharam Dutt Dhawan Vs Ram Lal Suri and Sons and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 279
Copyright Act, 1957 — Section 5
High Courts06 Jul 1953Dismissed
S. Amrik Singh Vs State
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0019
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409, 465
High Courts03 Jul 1953
The Federal Bank of India (Pb.) Ltd. Vs Durga Das Kapur
Punjab And Haryana At Chandigarh · AIR 1954 P&H 21 : (1954) 24 CompCas 58
Banking Companies Act, 1949 — Section 2, 38(1), 38(2)Companies Act, 1913 — Section 162, 221, 271, 45F