High Courts01 Apr 1960
Union of India Vs United Timber Works of Jamna Nagar
Punjab And Haryana At Chandigarh · AIR 1960 P&H 478
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,631 of 4,734
High Courts01 Apr 1960
Union of India (UOI) and Another Vs Om Parkash Ram Dass Khatri
Punjab And Haryana At Chandigarh · (1960) 04 P&H CK 0002
Constitution of India, 1950 — Article 136, 226Foreign Exchange Regulation Act, 1947 — Section 23AIncome Tax Act, 1961 — Section 23(3), 66(2)
High Courts31 Mar 1960
Kailash Chandera Sharma Vs The Superintendent of Post Officers, New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 412 : (1960) CriLJ 1134
Criminal Procedure Code, 1898 (CrPC) — Section 95(1), 95(2)
High Courts30 Mar 1960
Chhottu Ram Vs Kharaiti Ram Mahajan and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 604
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 33, 75, 75(1)Stamp Act, 1899 — Section 36
High Courts30 Mar 1960
Rana Balram Vs Pritam Singh
Punjab And Haryana At Chandigarh · AIR 1960 P&H 464 : (1960) CriLJ 1232
Penal Code, 1860 (IPC) — Section 448
High Courts30 Mar 1960
Kaur Chand Vs Defendants Raj and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 529
Registration Act, 1908 — Section 17, 17(2)
High Courts29 Mar 1960
N. Hardip Singh Vs Hira Films and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 637
Contract Act, 1872 — Section 74
High Courts25 Mar 1960
Faqir Chand Vs Sardarni Harnam Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 138
High Courts24 Mar 1960
Deoki Nandan Ajudhia Parshad and Others Vs Rikhi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 542
Limitation Act, 1963 — Article 119
High Courts23 Mar 1960
COMMISSIONER OF Income Tax Vs R. B. L. ISHAR DASS.
Punjab And Haryana At Chandigarh · (1962) 44 ITR 629
Income Tax Act, 1961 — Section 66
High Courts23 Mar 1960Dismissed
Diwan Chand L. Thakur Dass Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 449
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 30, 31
High Courts22 Mar 1960
State of Punjab and Another Vs Guranwanti
Punjab And Haryana At Chandigarh · AIR 1960 P&H 490
High Courts21 Mar 1960
Murat Singh Vs The Controller of Estate Duty
Punjab And Haryana At Chandigarh · AIR 1960 P&H 428
Displaced Persons (Claims) Act, 1950 — Section 14, 2, 4, 7, 8English Law of Property Act, 1925 — Section 205Estate Duty Act, 1953 — Section 2(15), 2(16), 21, 21(1), 3
High Courts18 Mar 1960
S. Balbir Singh Vs Collector of Central Excise and Land Customs and Another
Punjab And Haryana At Chandigarh · (1960) CriLJ 1236
Constitution of India, 1950 — Article 13, 14, 19
High Courts18 Mar 1960
The Municipal Corporation of Delhi Vs Sohna Mal Inder Sen and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 497
Constitution of India, 1950 — Article 226, 227Government of India Act, 1935 — Section 80Punjab Municipal Act, 1911 — Section 240, 61(1), 61(2), 62(10), 62(7)
High Courts18 Mar 1960
S. Balbir Singh Vs Collector of Central Excise and Land Customs, New Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 488
Constitution of India, 1950 — Article 13, 14, 19(1)Sea Customs Act, 1878 — Section 167(8), 178
High Courts18 Mar 1960
State of Punjab Vs Sodhi Sukhdev Singh
Punjab And Haryana At Chandigarh · AIR 1960 P&H 487
Civil Procedure Code, 1908 (CPC) — Section 109 , 110Constitution of India, 1950 — Article 133
High Courts16 Mar 1960
Ram Rachhpal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1960) 03 P&H CK 0031
Constitution of India, 1950 — Article 14, 19, 19(1), 226, 227Delhi Municipal Corporation Act, 1957 — Section 11, 2(1), 2(7), 25, 3English New Towns Act, 1946 — Section 1(1)
High Courts15 Mar 1960
Rup Ram Dhan Singh Vs Munshi Chhilu
Punjab And Haryana At Chandigarh · AIR 1960 P&H 480
Transfer of Property Act, 1882 — Section 63
High Courts14 Mar 1960
Bharat Bank Ltd. Vs Sehgal Brothers and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 459
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 21 Rule 2, 27