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Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,629 of 4,734

High Courts14 Jun 1960

Bhagwan Dass Kaka Ram Vs The State

Punjab And Haryana At Chandigarh · AIR 1960 P&H 643 : (1960) CriLJ 1657

Criminal Procedure Code, 1898 (CrPC) — Section 23Dangerous Drugs Act, 1930 — Section 5, 8Evidence Act, 1872 — Section 27
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High Courts26 May 1960

Bawa Singh Vs Jagdish Chand and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 573 : (1960) 1 FLR 508 : (1961) 1 LLJ 494

Civil Procedure Code, 1908 (CPC) — Section 100Workmens Compensation Act, 1923 — Section 12, 30
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High Courts23 May 1960

Vas Dev Sharma Vs Milkhi Ram Bhatia

Punjab And Haryana At Chandigarh · AIR 1960 P&H 514

Civil Procedure Code, 1908 (CPC) — Section 47Delhi and Ajmer Rent Control Act, 1952 — Section 13East Punjab Urban Rent Restriction Act, 1949 — Section 13
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High Courts13 May 1960

Jit Singh Vs The State

Punjab And Haryana At Chandigarh · AIR 1960 P&H 547 : (1960) CriLJ 1375

Constitution of India, 1950 — Article 134, 134(1)Punjab Municipal Act, 1911 — Section 62(10)
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