COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,628 of 4,734

High Courts08 Aug 1960Dismissed

Barham Dutt and Others Vs Peoples' Co-operative Transport Society Ltd., New Delhi and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 24 : (1961) 1 ILR (P&H) 283

Constitution of India, 1950 — Article 14, 226, 227, 245Motor Vehicles Act, 1939 — Section 47, 47(1)

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High Courts05 Aug 1960Allowed

Wazir Chand and Others Vs Piran Ditta and Others

Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 59

Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 3, 30, 4

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High Courts04 Aug 1960Dismissed

Kedar Nath Vs L. Manak Chand and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 555

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 4Contract Act, 1872 — Section 43 , 44Limitation Act, 1908 — Article 177, 5

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High Courts04 Aug 1960

The State Vs Mehro and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 91 : (1961) 1 ILR (P&H) 51

Prevention of Corruption Act, 1947 — Section 5

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High Courts04 Aug 1960

Firm Jugal Kishore, Jagdish Prasad Vs State of Delhi and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 142 : (1961) 1 ILR (P&H) 46

Limitation Act, 1963 — Article 14Penal Code, 1860 (IPC) — Section 411 , 457

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High Courts04 Aug 1960

Devi Ram Patt Ram Vs The State

Punjab And Haryana At Chandigarh · AIR 1962 P&H 70 : (1961) 1 ILR (P&H) 33

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 409

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High Courts03 Aug 1960Allowed

Basheshar Dayal Anup Singh Vs Custodian General Evacuee Property, Delhi

Punjab And Haryana At Chandigarh · AIR 1961 P&H 472 : (1961) 1 ILR (P&H) 20

Administration of Evacuee Property Act, 1950 — Section 40Constitution of India, 1950 — Article 226

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High Courts01 Aug 1960

Boota Singh Mota Singh Vs The State

Punjab And Haryana At Chandigarh · AIR 1961 P&H 21 : (1961) CriLJ 150

Constitution of India, 1950 — Article 19(1), 20(2)Sea Customs Act, 1878 — Section 167(81)

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High Courts28 Jul 1960Dismissed

Amar Kaur and Others Vs Sadhu Singh and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 57

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 1, 107, 151, 153

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High Courts28 Jul 1960Dismissed

Firm Gokal Chand Gian Chand and Co., Amritsar and Another Vs Punjab National Bank Ltd., Amritsar and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 180

Limitation Act, 1908 — Article 120, 89

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High Courts27 Jul 1960Allowed

Dharam Singh Mangal Singh Vs The State

Punjab And Haryana At Chandigarh · AIR 1961 P&H 30 : (1961) CriLJ 152

Penal Code, 1860 (IPC) — Section 27, 411

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High Courts26 Jul 1960Dismissed

Kanwar Nahar Singh Vs The Custodian General of Evacuee Property and Others

Punjab And Haryana At Chandigarh · (1960) 07 P&H CK 0012

Constitution of India, 1950 — Article 226

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High Courts25 Jul 1960Allowed

Ram Das T. Chugani Vs Custodian General of Evacuee Property, India and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 366

Administration of Evacuee Property Act, 1950 — Section 24Constitution of India, 1950 — Article 226

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High Courts19 Jul 1960Dismissed

Union of India (UOI) Vs Bharat Fire and General Insurance Ltd., New Delhi

Punjab And Haryana At Chandigarh · AIR 1961 P&H 157 : (1961) 1 ILR (P&H) 271

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 135A(2), 135A(3)

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High Courts18 Jul 1960

Ram Chand Puri Vs Lahore Enamelling and Stamping Co. Ltd.

Punjab And Haryana At Chandigarh · AIR 1961 P&H 84 : (1960) 30 CompCas 515 : (1961) 1 ILR (P&H) 7

Companies Act, 1913 — Section 168, 229, 299Provincial Insolvency Act, 1920 — Section 28(7), 34(2)

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High Courts15 Jul 1960

Shiv Saran Dass Bhagwan Dass Vs Smt. Satbhirawan Trust, Delhi and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 17

Civil Procedure Code, 1908 (CPC) — Section 141Guardians and Wards Act, 1890 — Section 13, 7

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High Courts14 Jul 1960

Bharat Nidhi Ltd. Vs Trade and Industries Corporation Ltd. and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 87 : (1962) 32 CompCas 442

Companies Act, 1913 — Section 216, 235

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High Courts14 Jul 1960Dismissed

Devkinandan and Co. of Bindki Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · AIR 1961 P&H 136

Constitution of India, 1950 — Article 13, 19

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High Courts12 Jul 1960Dismissed

Mrs. G.R. Parry and Another Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 123 : (1962) 32 CompCas 145 : (1961) 1 ILR (P&H) 1

Stamp Act, 1899 — Article 62, 12, 29, 3

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High Courts11 Jul 1960

The Standard Drugs Co. Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1961) 12 STC 446

Constitution of India, 1950 — Article 277Punjab General Sales Tax Act, 1948 — Section 22

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