Agriculturists Loans Act, 1884 — Section 5Constitution of India, 1950 — Article 246, 254, 366(10)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 2, 21, 30, 40

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High Courts31 Aug 1960

National Transport and General Company (Private) Ltd. Vs Ishar Singh and Others

Punjab And Haryana At Chandigarh · (1962) 2 LLJ 275

Constitution of India, 1950 — Article 226

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High Courts31 Aug 1960Partly Allowed

The Motor and General Insurance Co. Ltd., Calcutta Vs Hota Ram and Others Hota Ram and Others Vs The Motor and General Insurance Co. Ltd., Calcutta

Punjab And Haryana At Chandigarh · AIR 1961 P&H 190 : (1961) 1 ILR (P&H) 326

Motor Vehicles Act, 1939 — Section 96, 96(2)

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High Courts31 Aug 1960Dismissed

Joti Parshad Lahri Mal and Another Vs Ganeshi Lal Ram Narain and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 120

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2, 2(2) , 96

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High Courts30 Aug 1960

Isher Dass Tara Chand Vs Harcharan Dass

Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 315

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Transfer of Property Act, 1882 — Section 114

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High Courts30 Aug 1960Dismissed

The Sadhaura Transport Company. (P). Ltd. Vs The Punjab State and Another

Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 308

Minimum Wages Act, 1948 — Section 2, 3(1), 5(2)

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High Courts30 Aug 1960Dismissed

Ranbir Singh Chadha Vs Chief Commercial Supdt. (Rates) Head Quarters Office, Delhi and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 268

Constitution of India, 1950 — Article 14, 226Railways Act, 1890 — Section 28, 34

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High Courts30 Aug 1960Allowed

Ghanshyam Dass Rastogi Vs A.N. Syal and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 131

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5, 115

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High Courts30 Aug 1960Dismissed

Nahinder Singh and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 470

Administration of Evacuee Property Act, 1950 — Section 7, 8, 8(2)Evacuee Interest (Separation) Act, 1951 — Section 3

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High Courts29 Aug 1960Allowed

Okara Grain Buyers Syndicate Ltd., Okara Vs United Commercial Bank Ltd. and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 66 : (1961) 31 CompCas 625 : (1961) 1 ILR (P&H) 186

Displaced Persons (Debts Adjustment) Act, 1951 — Section 13

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High Courts29 Aug 1960

COMMISSIONER OF Income Tax, PUNJAB, JAMMU and KASHMIR AND HIMACHAL PRADESH Vs JAI PARKASH CO. LTD.

Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 175 : (1961) 41 ITR 718

Income Tax Act, 1961 — Section 66(2)

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High Courts26 Aug 1960Dismissed

Dev Nath Suri Vs Ram Chand Suri

Punjab And Haryana At Chandigarh · AIR 1961 P&H 73 : (1961) 1 ILR (P&H) 162

Constitution of India, 1950 — Article 14Displaced Persons (Debts Adjustment) Act, 1951 — Section 2(6)

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High Courts25 Aug 1960Dismissed

The Delhi Municipal Committee Vs Bhagwan Dass

Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 141

Punjab Municipal Act, 1911 — Section 215, 69, 84, 85, 86

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