COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,632 of 4,734

High Courts11 Mar 1960

Gurbaksh Singh Vs Dr. Dayal Chand

Punjab And Haryana At Chandigarh · AIR 1960 P&H 599

Displaced Persons (Claims) Act, 1950 — Section 16, 16(3), 16(5), 16(6)Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 11(2), 15, 16, 16(2)

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High Courts11 Mar 1960Dismissed

Bishan Das Girdhari Lal Vs The Excise and Taxation Officer (Assessing Authority)

Punjab And Haryana At Chandigarh · (1960) 11 STC 440

Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 10, 11

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High Courts11 Mar 1960

Sarmukh Singh Vs Chanan Singh and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 512

Limitation Act, 1963 — Section 14, 2(7), 5Punjab Courts Act, 1918 — Section 39

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High Courts11 Mar 1960

Ved Parkash and Others Vs Iron Traders (Private) Ltd. and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 427 : (1961) 31 CompCas 122

Companies Act, 1956 — Section 153, 397, 398

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High Courts10 Mar 1960Dismissed

Piara Lal Khanna Vs S. Herchand Singh Jaiji

Punjab And Haryana At Chandigarh · AIR 1961 P&H 442

Negotiable Instruments Act, 1881 (NI) — Section 79

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High Courts09 Mar 1960

Firm Sohan Lal Arjan Dass Vs Firm Banwari Lal Vishwa Nath

Punjab And Haryana At Chandigarh · AIR 1960 P&H 549

Sales of Goods Act, 1930 — Section 35, 36, 45, 46, 56

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High Courts07 Mar 1960

R.S. Seth Girdhari Lal Vs Ratan Lal L. Shiv Lal

Punjab And Haryana At Chandigarh · AIR 1960 P&H 639

Civil Procedure Code, 1908 (CPC) — Section 100, 47, 96Delhi Rent Control (Procedure) Rules, 1947 — Rule 4, 5Merwara Rent Control Act, 1947 — Section 14

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High Courts07 Mar 1960Dismissed

Gurdit Singh Natha Singh Vs Employees State Insurance Corporation

Punjab And Haryana At Chandigarh · AIR 1961 P&H 109 : (1960) 2 LLJ 446

Employees State Insurance (Central) Rules, 1950 — Rule 4, 5Employees State Insurance Act, 1948 — Section 53

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High Courts03 Mar 1960Dismissed

Smt. Chander Wati Vs L. Hari Chand and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 11

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High Courts03 Mar 1960

COMMISSIONER OF Income Tax Vs KISHORE CHAND RAMJI DASS.

Punjab And Haryana At Chandigarh · (1962) 44 ITR 622

Income Tax Act, 1961 — Section 33B

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High Courts02 Mar 1960

Walyti Ram Ram Ditta Mal Vs Bhagwan Dass Rajinder Kumar

Punjab And Haryana At Chandigarh · AIR 1960 P&H 471

Contract Act, 1872 — Section 30Partnership Act, 1932 — Section 60(3), 69

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High Courts02 Mar 1960

Commissioner of Income Tax, Delhi and Rajasthan, New Delhi Vs Bharat Insurance Co. Ltd.

Punjab And Haryana At Chandigarh · AIR 1960 P&H 598 : (1961) 41 ITR 653

Income Tax Act, 1922 — Section 66(1)

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High Courts01 Mar 1960Allowed

Punjab Co-operative Bank Ltd. Vs L. Naranjan Dass Budwar

Punjab And Haryana At Chandigarh · AIR 1961 P&H 369

Civil Procedure Code, 1908 (CPC) — Section 44ADisplaced Persons (Land Acquisition) Act, 1949 — Section 2 , 7Limitation Act, 1908 — Article 181 , 182(5)

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High Courts29 Feb 1960