High Courts24 Feb 1953Allowed
Nazar Mohammad Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 227
Criminal Procedure Code, 1898 (CrPC) — Section 543Foreign Exchange Regulation Act, 1947 — Section 23, 8Lands Customs Act, 1924 — Section 7
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Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,577 of 4,611
High Courts19 Feb 1953
Chande Ram Bashaku Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 263
Penal Code, 1860 (IPC) — Section 498
High Courts18 Feb 1953Dismissed
Mt. Chambi Devi Vs L. Gora Lal
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts11 Feb 1953Dismissed
Nathu and Others Vs Dhani Ram and Others
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0003
Constitution of India, 1950 — Article 126 , 128Limitation Act, 1963 — Article 120
High Courts10 Feb 1953Dismissed
Ramji Dass Chandu Mal Vs Fir Mangal Sen Kirpa Ram and Another
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0007
High Courts09 Feb 1953Allowed
Sawami Vs State
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0006
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Feb 1953
Roller Flour Mills Vs Income Tax Officer
Punjab And Haryana At Chandigarh · AIR 1953 P&H 88
Administration of Evacuee Property Act, 1950 — Section 24Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Constitution of India, 1950 — Article 226
High Courts04 Feb 1953
Sukh Lal and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 262
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts03 Feb 1953Dismissed
Kirpa Singh Punjab Singh and Others Vs State and Others
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0010
High Courts03 Feb 1953Dismissed
Balbahadar Singh Amar Singh Vs Walaiti Ram Kalu Ram and Another
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 21 Rule 22, 48
High Courts02 Feb 1953
Niranjan Lal and Others Vs Siria and Others
Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 9Punjab Tenancy Act, 1887 — Section 100, 60, 77, 77(3), 99
High Courts31 Jan 1953
The State Vs Kapur Singh
Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0003
Punjab Excise Act, 1914 — Section 61, 69(A)
High Courts30 Jan 1953
Balbir Singh Vs Mst. Balw Kaur
Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 438, 488
High Courts30 Jan 1953
Gondi Mal Dashondi Mal Vs Asa Ram Radha Mal
Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 193
High Courts30 Jan 1953
The State Vs Kapur Singh
Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0004
Punjab Excise Act, 1914 — Section 6, 69(A)
High Courts27 Jan 1953
Ran Singh Vs Mukhtiara Singh
Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Jan 1953Dismissed
Ram Lal and others Vs Chetu and others
Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0010
High Courts19 Jan 1953Dismissed
Zora Singh Vs State
Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0008
Penal Code, 1860 (IPC) — Section 300, 302 , 34
High Courts15 Jan 1953
Suresh Kumar Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 217
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 1Penal Code, 1860 (IPC) — Section 75
High Courts30 Dec 1952Allowed
Union of India (UOI) Vs New India Constructors, Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1955 P&H 172
Arbitration Act, 1940 — Section 4, 8, 8(1), 8(3)