High Courts04 May 1953Dismissed

The State Vs Giani Ram Singh

Punjab And Haryana At Chandigarh · AIR 1955 P&H 90 : (1955) CriLJ 714

Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 153A, 295A
High Courts04 May 1953Allowed

Gurdas Vs State

Punjab And Haryana At Chandigarh · AIR 1953 P&H 258

Penal Code, 1860 (IPC) — Section 362, 363, 366
High Courts08 Apr 1953

State Vs Sajjan Singh

Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0019

Criminal Procedure Code, 1898 (CrPC) — Section 496, 497, 498, 499, 500Penal Code, 1860 (IPC) — Section 332, 342, 392Prevention of Corruption Act, 1988 — Section 25(2)