High Courts29 May 1953Dismissed
Sucha Singh and Others Vs Nighaya Ram Nighaya Ram Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 86
Punjab Tenancy Act, 1887 — Section 53(6)Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,574 of 4,611
High Courts29 May 1953
L. LACHMAN DAS NAYAR AND OTHERS Vs Income Tax OFFICER, AMRITSAR, AND OTHERS.
Punjab And Haryana At Chandigarh · (1955) 28 ITR 392
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 226
High Courts28 May 1953Allowed
Sahib Singh Labh Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 266
Punjab Excise Act, 1914 — Section 52, 61(1), 68
High Courts28 May 1953Allowed
Gurdit Singh and Others Vs Babu and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 282
Contract Act, 1872 — Section 23, 25Transfer of Property Act, 1882 — Section 10
High Courts28 May 1953
COMMISSIONER OF Income Tax Vs HIMALAYA ROSIN-TURPENTINE MANUFACTURING COMPANY.
Punjab And Haryana At Chandigarh · (1953) 24 ITR 132
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts27 May 1953
Kidar Nath and Sons Vs The Commr. of Income Tax, Punjab
Punjab And Haryana At Chandigarh · AIR 1953 P&H 288
Income Tax Act, 1922 — Section 66
High Courts27 May 1953
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1953) 24 ITR 346
High Courts27 May 1953Allowed
Murari Lal Vs Chet Ram and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 36
Punjab Courts Act, 1918 — Section 39Suits Valuation Act, 1887 — Section 8
High Courts27 May 1953
Hoshiarpur Central Co-operative Bank Ltd., Hoshiarpur Vs Commr. Income Tax, Simla
Punjab And Haryana At Chandigarh · AIR 1954 P&H 2
Income Tax Act, 1922 — Section 12, 60
High Courts27 May 1953Dismissed
Khushi Ram Raghunath Sahai, Firm Vs Commissioner of Income Tax, Punjab, Pepsu, Himachal Pradesh and Bilaspur, Simla
Punjab And Haryana At Chandigarh · AIR 1953 P&H 300 : (1953) 24 ITR 170
Appellate Tribunal Rules, 1946 — Rule 36, 7, 7(2)Income Tax Act, 1922 — Section 66(1)
High Courts26 May 1953Dismissed
Daya Ram and Others Vs Gurteg Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 123
Evidence Act, 1872 — Section 101, 102, 103
High Courts25 May 1953Dismissed
Court of Wards, Manoli Vs Sardarni Gurdial Kaur
Punjab And Haryana At Chandigarh · AIR 1953 P&H 273
High Courts25 May 1953Dismissed
Doda Ram and Others Vs Mangal and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 257
High Courts25 May 1953Dismissed
Birbal and Others Vs Harlal Sadasukh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4 , Order 22 Rule 9(2)Limitation Act, 1908 — Article 171, 5Redemption of Mortgages (Punjab) Act, 1913 — Section 12
High Courts22 May 1953
Bakhtawar Singh Bishan Singh Vs The State of Pepsu
Punjab And Haryana At Chandigarh · AIR 1953 P&H 207
Constitution of India, 1950 — Article 21, 22, 22(5)Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3, 7
High Courts22 May 1953
Ranjit Singh Lal Singh and Others Vs The State
Punjab And Haryana At Chandigarh · (1953) 05 P&H CK 0018
Criminal Procedure Code, 1898 (CrPC) — Section 110, 428Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts19 May 1953
H.S. Bedi Vs Govt. of Patiala and East Punjab States Union
Punjab And Haryana At Chandigarh · AIR 1953 P&H 196
Constitution of India, 1950 — Article 166, 226, 299, 310, 311
High Courts12 May 1953
Hira Ram and Others Vs Mst. Parsani and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 8
High Courts12 May 1953Dismissed
Basheshar Nath Vs Delhi Improvement Trust
Punjab And Haryana At Chandigarh · AIR 1953 P&H 243
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106, 113
High Courts12 May 1953Allowed
Manohar Lal Vs Bal Raj Arora
Punjab And Haryana At Chandigarh · AIR 1953 P&H 247
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7