High Courts18 Aug 1960Allowed
Gian Chand Sharma Vs Bansi Lal and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 31 : (1961) 1 ILR (P&H) 115
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Evidence Act, 1872 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,515 of 4,611
High Courts18 Aug 1960
The Brita Cotton Spinning and Weaving Mills Vs Summer Chand
Punjab And Haryana At Chandigarh · AIR 1962 P&H 68 : (1961) 1 ILR (P&H) 108
Employees State Insurance Act, 1948 — Section 40(1)
High Courts18 Aug 1960Dismissed
Kishan Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 1
Constitution of India, 1950 — Article 12, 31, 31APunjab Village Common Lands (Regulation) Act, 1953 — Section 3
High Courts16 Aug 1960Allowed
Banke Behari Lal Prahladilal and Others Vs Jagan Nath Madan and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 476
Constitution of India, 1950 — Article 226
High Courts16 Aug 1960Allowed
Mohammad Ishaq Mohd. Ismail Vs Mohd. Bashir Ahmad Khan and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 8 : (1961) 1 ILR (P&H) 96
Civil Procedure Code, 1908 (CPC) — Section 145, 9
High Courts16 Aug 1960Dismissed
Roop Chand Sharma Vs Avtar Singh Brar
Punjab And Haryana At Chandigarh · AIR 1961 P&H 101 : (1961) CriLJ 308
Contempt of Courts Act, 1971 — Section 3
High Courts11 Aug 1960Dismissed
Gopal Dass and Another Vs Roshan Lal Kapur and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 323 : (1961) 1 ILR (P&H) 91
Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 11, 11(1), 11(2), 11(3)
High Courts10 Aug 1960
Waliati Ram Nathu Ram Vs Municipal Committee, Rupar
Punjab And Haryana At Chandigarh · AIR 1960 P&H 669 : (1961) 1 ILR (P&H) 80
Punjab Municipal Act, 1911 — Section 61, 61(1), 62(10)
High Courts09 Aug 1960
Balmokand Lal Hira Nand Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1961 P&H 3 : (1961) 1 ILR (P&H) 72
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 310, 311
High Courts09 Aug 1960Allowed
Associated Hotels of India Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 66
Constitution of India, 1950 — Article 226
High Courts08 Aug 1960Dismissed
Barham Dutt and Others Vs Peoples' Co-operative Transport Society Ltd., New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 24 : (1961) 1 ILR (P&H) 283
Constitution of India, 1950 — Article 14, 226, 227, 245Motor Vehicles Act, 1939 — Section 47, 47(1)
High Courts04 Aug 1960
The State Vs Mehro and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 91 : (1961) 1 ILR (P&H) 51
Prevention of Corruption Act, 1947 — Section 5
High Courts04 Aug 1960
Firm Jugal Kishore, Jagdish Prasad Vs State of Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 142 : (1961) 1 ILR (P&H) 46
Limitation Act, 1963 — Article 14Penal Code, 1860 (IPC) — Section 411 , 457
High Courts04 Aug 1960
Devi Ram Patt Ram Vs The State
Punjab And Haryana At Chandigarh · AIR 1962 P&H 70 : (1961) 1 ILR (P&H) 33
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 409
High Courts03 Aug 1960Allowed
Basheshar Dayal Anup Singh Vs Custodian General Evacuee Property, Delhi
Punjab And Haryana At Chandigarh · AIR 1961 P&H 472 : (1961) 1 ILR (P&H) 20
Administration of Evacuee Property Act, 1950 — Section 40Constitution of India, 1950 — Article 226
High Courts01 Aug 1960
Boota Singh Mota Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1961 P&H 21 : (1961) CriLJ 150
Constitution of India, 1950 — Article 19(1), 20(2)Sea Customs Act, 1878 — Section 167(81)
High Courts28 Jul 1960Dismissed
Firm Gokal Chand Gian Chand and Co., Amritsar and Another Vs Punjab National Bank Ltd., Amritsar and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 180
Limitation Act, 1908 — Article 120, 89
High Courts27 Jul 1960Allowed
Dharam Singh Mangal Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1961 P&H 30 : (1961) CriLJ 152
Penal Code, 1860 (IPC) — Section 27, 411
High Courts26 Jul 1960Dismissed
Kanwar Nahar Singh Vs The Custodian General of Evacuee Property and Others
Punjab And Haryana At Chandigarh · (1960) 07 P&H CK 0012
Constitution of India, 1950 — Article 226
High Courts19 Jul 1960Dismissed
Union of India (UOI) Vs Bharat Fire and General Insurance Ltd., New Delhi
Punjab And Haryana At Chandigarh · AIR 1961 P&H 157 : (1961) 1 ILR (P&H) 271
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 135A(2), 135A(3)