High Courts15 Jul 1960
Shiv Saran Dass Bhagwan Dass Vs Smt. Satbhirawan Trust, Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 17
Civil Procedure Code, 1908 (CPC) — Section 141Guardians and Wards Act, 1890 — Section 13, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,516 of 4,611
High Courts14 Jul 1960
Bharat Nidhi Ltd. Vs Trade and Industries Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 87 : (1962) 32 CompCas 442
Companies Act, 1913 — Section 216, 235
High Courts14 Jul 1960Dismissed
Devkinandan and Co. of Bindki Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1961 P&H 136
Constitution of India, 1950 — Article 13, 19
High Courts12 Jul 1960Dismissed
Mrs. G.R. Parry and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 123 : (1962) 32 CompCas 145 : (1961) 1 ILR (P&H) 1
Stamp Act, 1899 — Article 62, 12, 29, 3
High Courts11 Jul 1960
The Standard Drugs Co. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1961) 12 STC 446
Constitution of India, 1950 — Article 277Punjab General Sales Tax Act, 1948 — Section 22
High Courts14 Jun 1960
Bhagwan Dass Kaka Ram Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 643 : (1960) CriLJ 1657
Criminal Procedure Code, 1898 (CrPC) — Section 23Dangerous Drugs Act, 1930 — Section 5, 8Evidence Act, 1872 — Section 27
High Courts27 May 1960
Amarnath Sawan Mal Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 18 : (1961) CriLJ 146
Contempt of Courts Act, 1971 — Section 2, 3Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts26 May 1960
Punjab National Bank Ltd. Vs Arura Mal Durga Das and Another
Punjab And Haryana At Chandigarh · (1960) 05 P&H CK 0020
Contract Act, 1872 — Section 168, 170, 173, 174, 221Limitation Act, 1963 — Article 60
High Courts26 May 1960
Bawa Singh Vs Jagdish Chand and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 573 : (1960) 1 FLR 508 : (1961) 1 LLJ 494
Civil Procedure Code, 1908 (CPC) — Section 100Workmens Compensation Act, 1923 — Section 12, 30
High Courts25 May 1960
Amar Singh and Others Vs Sewa Ram and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 530
Hindu Succession Act, 1956 — Section 14, 15, 4
High Courts25 May 1960
State of Punjab Vs Hindustan Development Board Ltd.
Punjab And Haryana At Chandigarh · AIR 1960 P&H 585
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 80Contract Act, 1872 — Section 70 , 73
High Courts25 May 1960
Amar Singh and Others Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 666
Constitution of India, 1950 — Article 228Hindu Succession Act, 1956 — Section 14
High Courts24 May 1960
Piara Singh and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 538 : (1960) CriLJ 1371
Punjab Instruments (Control of Noises) Act, 1956 — Section 3
High Courts24 May 1960
Mool Raj Vs Anjuman Imdad Bahmi Bafindgan and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 602
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 32
High Courts24 May 1960
Punjab National Bank Ltd. Vs R.B.L. Benarsi Das and Co.
Punjab And Haryana At Chandigarh · AIR 1960 P&H 590
Contract Act, 1872 — Section 182, 212, 214Limitation Act, 1963 — Article 90
High Courts23 May 1960
Vas Dev Sharma Vs Milkhi Ram Bhatia
Punjab And Haryana At Chandigarh · AIR 1960 P&H 514
Civil Procedure Code, 1908 (CPC) — Section 47Delhi and Ajmer Rent Control Act, 1952 — Section 13East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 May 1960
State of Punjab Vs Surrinder Nath Goel
Punjab And Haryana At Chandigarh · AIR 1960 P&H 623
Arbitration Act, 1940 — Section 14, 17, 29
High Courts20 May 1960
S. Arjan Singh S. Mehar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 554
Constitution of India, 1950 — Article 12, 13, 14, 15, 16Punjab Municipal Act, 1911 — Section 31(1), 41
High Courts19 May 1960
Iqbal Singh Sunder Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 572 : (1960) CriLJ 1493
Penal Code, 1860 (IPC) — Section 160
High Courts18 May 1960Dismissed
Caltex (India) Ltd. Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 12
Stamp Act, 1899 — Article 35, 35, 42, 57