High Courts27 Sept 1960Dismissed
Phuman Singh Prem Singh Vs State of Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 200
Constitution of India, 1950 — Article 295, 296
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,513 of 4,611
High Courts23 Sept 1960
Ram Phal Raghu Nath Sahai Vs Braham Parkash and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 129 : (1961) 1 ILR (P&H) 600
Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 18(2), 56Representation of the People Act, 1951 — Section 116, 99
High Courts22 Sept 1960Allowed
Sampuran Singh Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 414
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7, 100Easements Act, 1882 — Section 13, 7
High Courts22 Sept 1960Allowed
P.L. Sayal Vs Smt. Sarla Rani
Punjab And Haryana At Chandigarh · AIR 1961 P&H 125
Hindu Marriage Act, 1955 — Section 10
High Courts22 Sept 1960
Kamlesh Kumari Vs Kartar Chand Diwan Singh
Punjab And Haryana At Chandigarh · AIR 1962 P&H 156 : (1961) 1 ILR (P&H) 475
English Matrimonial Causes Act, 1884 — Section 5Hindu Marriage Act, 1955 — Section 13Special Marriage Act, 1954 — Section 27
High Courts22 Sept 1960
S. RAGHBIR SINGH Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 466 : (1961) 42 ITR 410
Income Tax Act, 1961 — Section 66
High Courts20 Sept 1960Dismissed
Moti Ram Vs Municipal Corporation of Delhi and Others
Punjab And Haryana At Chandigarh · (1967) 2 ILR (P&H) 25
Constitution of India, 1950 — Article 226, 311(2)Criminal Procedure Code, 1898 (CrPC) — Section 476, 479ADelhi Municipal Corporation Act, 1957 — Section 205(2), 3(1), 35, 39, 40
High Courts20 Sept 1960
COMMISSIONER OF Income Tax, PUNJAB, JAMMU and KASHMIR AND HIMACHAL PRADESH Vs SHEIKHUPURA TRANSPORT CO. LTD.
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 261 : (1961) 41 ITR 336
Income Tax Act, 1961 — Section 66
High Courts19 Sept 1960
Punjab National Bank Ltd. Vs Iqbal Singh Kalyan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 158 : (1961) 1 ILR (P&H) 450
Negotiable Instruments Act, 1881 (NI) — Section 93, 94, 98
High Courts16 Sept 1960Allowed
Shakuntala Devi Vs Kashmir Chand and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115Limitation Act, 1908 — Section 5
High Courts15 Sept 1960
S. Pooran Singh Chhatwal Vs East Punjab State, Simla and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 48
Administration of Evacuee Property Act, 1950 — Section 46
High Courts15 Sept 1960Allowed
Comrade Makhan Singh Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 170 : (1961) CriLJ 552
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 182
High Courts15 Sept 1960Allowed
S. Mehar Singh Vs Umrao Singh and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 244
Representation of the People Act, 1951 — Section 123, 123(2), 123(3), 123(4)
High Courts15 Sept 1960
COMMISSIONER OF Income Tax, SIMLA Vs SAT RAM GIAN CHAND.
Punjab And Haryana At Chandigarh · (1961) 42 ITR 543
Income Tax Act, 1961 — Section 66(2)
High Courts13 Sept 1960Dismissed
Pritam Kaur Vs The State of Pepsu and Others
Punjab And Haryana At Chandigarh · (1960) 09 P&H CK 0035
Pepsu Court of Wards Act, 2008 — Section 5(2)(a)
High Courts12 Sept 1960Dismissed
Charanji Lal Jagannath Arora and Another Vs Smt. Inder Devi and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 466
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 2, 36, 9Limitation Act, 1908 — Article 120
High Courts08 Sept 1960Allowed
Dhanji Ram Sharma Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 178 : (1961) 2 FLR 401 : (1961) 1 ILR (P&H) 363
Evidence Act, 1872 — Section 114Payment of Wages Act, 1936 — Section 2
High Courts08 Sept 1960Dismissed
Hari Kishen Das and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 98 : (1961) 1 ILR (P&H) 354
Constitution of India, 1950 — Article 19(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 4, 5, 9, 9(4)
High Courts08 Sept 1960Dismissed
Hans Raj Basant Ram Vs Dhanwant Singh Balwant Singh
Punjab And Haryana At Chandigarh · AIR 1961 P&H 510 : (1961) 1 ILR (P&H) 369
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 14Hindu Succession Act, 1956 — Section 4
High Courts07 Sept 1960
Zahir Uddin Ahmed and Another Vs The Appellate Officer, Delhi Province, Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 53
Constitution of India, 1950 — Article 226, 227Evacuee Interest (Separation) Act, 1951 — Section 2, 7(1), 7(2), 9, 9(1)