High Courts21 Apr 1961
Harbans Singh Vs The State
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 6
Criminal Procedure Code, 1898 (CrPC) — Section 238(2)Penal Code, 1860 (IPC) — Section 307, 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,505 of 4,611
High Courts19 Apr 1961
Matchwel Electrical (India) Ltd. Vs Muni Lal Vermeer and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 93 : (1962) 1 ILR (P&H) 1 : (1962) 1 LLJ 568
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)Payment of Wages Act, 1936 — Section 15(3)
High Courts19 Apr 1961Dismissed
Allahabad Bank Ltd. Vs Kul Bhushan and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 571
Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 10
High Courts18 Apr 1961
Bachna Ram Sawan Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 1962 P&H 85
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Apr 1961
Mulak Raj Bhola Shah Vs Northern India Goods Transport Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 307 : (1963) 33 CompCas 450
Motor Vehicles Act, 1939 — Section 110, 110
High Courts14 Apr 1961
R. B. JODHA MAL KUTHALIA Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1962) 45 ITR 588
General Clauses Act, 1897 — Section 5
High Courts12 Apr 1961
LEHNU MAL, ASA RAM Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1962) 45 ITR 391
Income Tax Act, 1961 — Section 66(1)
High Courts12 Apr 1961
Dhani Ram and Sons Vs Frontier Bank Ltd., New Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 321 : (1962) 1 ILR (P&H) 79
Contract Act, 1872 — Section 176Limitation Act, 1963 — Article 120
High Courts10 Apr 1961Allowed
Jiwan Singh and Others Vs Consolidation Officer, Sunam and Another
Punjab And Haryana At Chandigarh · (1961) 04 P&H CK 0022
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 22
High Courts10 Apr 1961Allowed
Bishan Paul Vs Mothu Ram
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 898
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts09 Apr 1961Dismissed
Sodhi Harbakhsh Singh Vs The Central Government and Others
Punjab And Haryana At Chandigarh · (1961) 04 P&H CK 0002
Constitution of India, 1950 — Article 226
High Courts07 Apr 1961
Ruby General Insurance Co. Ltd. Vs Misri Devi
Punjab And Haryana At Chandigarh · AIR 1962 P&H 522 : (1961) 2 ILR (P&H) 893
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 96
High Courts07 Apr 1961Dismissed
Sunder Singh and Others Vs Narain Singh and Others
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 882
Pepsu Holdings (Consolidation and Prevention of Fragmentation) Act, 2007 — Section 12, 2(1), 24, 25Punjab Land Revenue Act, 1887 — Section 3
High Courts07 Apr 1961Allowed
Dev Prakash Balmukand Vs Babu Ram Rewti Mal and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 429
Constitution of India, 1950 — Article 226Punjab Municipal Election Rules, 1952 — Rule 8A , 8B, 8C, 8D, 8E
High Courts07 Apr 1961Allowed
Dev Parkash Vs Babu Ram and Others
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 860
Constitution of India, 1950 — Article 226Municipal Election Rules — Rule 10, 8, 8A, 8B, 8C
High Courts06 Apr 1961Dismissed
Har Phul Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 853
Constitution of India, 1950 — Article 227Pepsu Tenancy and Agricultural Lands (Amendment) Ordinance, 1958 — Section 8APepsu Tenancy and Agricultural Lands Act, 1955 — Section 2, 39, 39(1), 39(2), 39(3)
High Courts06 Apr 1961Allowed
Ishwar Chander Latka Vs Ram Chander
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 850
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts06 Apr 1961
Mst. Parbati Vs Jagmandar Dass and Another
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 846
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 13(4)
High Courts05 Apr 1961Allowed
Kesar Singh Sant Singh and Others Vs Smt. Tej Kaur
Punjab And Haryana At Chandigarh · AIR 1961 P&H 509
Succession Act, 1925 — Section 370
High Courts04 Apr 1961Allowed
S. Tarlok Singh S. Sant Singh and Others Vs Sardarni Daljit Kaur
Punjab And Haryana At Chandigarh · AIR 1961 P&H 426