High Courts16 May 1961Allowed
Murari Lal Vs Nawal Kishore and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 547 : (1962) 1 ILR (P&H) 92
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(5), 51
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,504 of 4,611
High Courts12 May 1961
Panlpat Woollen and General Mills Co. Ltd. Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1962) 1 LLJ 555
Constitution of India, 1950 — Article 223, 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts12 May 1961
Laxmi Ginning and Oil Mills Vs Amrit Banaspati Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1962 P&H 56
Contract Act, 1872 — Section 7
High Courts12 May 1961Dismissed
Sant Ram Nagina Ram Vs Daya Ram Nagina Ram and Others Daya Ram Nagina Ram and Others Vs Sant Ram Nagina Ram
Punjab And Haryana At Chandigarh · AIR 1961 P&H 528 : (1962) 1 ILR (P&H) 101
High Courts09 May 1961
Sardha Ram Bhola Nath Vs Paras Ram Mohan Lal
Punjab And Haryana At Chandigarh · AIR 1962 P&H 147 : (1962) 1 ILR (P&H) 58
Civil Procedure Code, 1908 (CPC) — Section 11, 47Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)
High Courts09 May 1961Dismissed
Municipal Committee, Kalka Vs Raj Kishore
Punjab And Haryana At Chandigarh · (1961) 05 P&H CK 0004
Punjab Municipal Act, 1911 — Section 86
High Courts05 May 1961
Ram Dev Mool Chand Vs The Lakshmi Insurance Co. Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 125
High Courts05 May 1961Allowed
Prem Parkash Badri Parsad Vs Moti Ram Munnalal Jain
Punjab And Haryana At Chandigarh · AIR 1961 P&H 552
High Courts05 May 1961Dismissed
Des Raj Sher Singh and Others Vs Ratti Ram and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 482 : (1962) 32 CompCas 201
Companies Act, 1956 — Section 155
High Courts02 May 1961
Dewan Singh Wasawa Singh Vs Harbans Kaur Dewan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 247
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 May 1961
Chanda Singh and Another Vs Chambeli and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 162
High Courts01 May 1961
Vimla Vs The State
Punjab And Haryana At Chandigarh · AIR 1962 P&H 347 : (1962) 1 ILR (P&H) 89
Criminal Procedure Code, 1898 (CrPC) — Section 155Medical Degrees Act, 1916 — Section 6
High Courts01 May 1961
Jit Singh Vs Kalapati and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 46
Transfer of Property Act, 1882 — Section 41, 53
High Courts28 Apr 1961
Dalmia Dadri Cement Limited Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1961) 2 LLJ 607
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33B
High Courts27 Apr 1961Dismissed
Angrej Singh Vs Financial Commissioner, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1961) 04 P&H CK 0027
Punjab Security of Land Tenures Act, 1953 — Section 5B
High Courts27 Apr 1961
Gian Prakash Gupta Vs State
Punjab And Haryana At Chandigarh · AIR 1965 P&H 152 : (1965) CriLJ 472
Penal Code, 1860 (IPC) — Section 324
High Courts25 Apr 1961
L. LACHHMAN DAS NAYAR Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1962) 46 ITR 366
Constitution of India, 1950 — Article 226
High Courts25 Apr 1961
Kangra Valley Slate Company Ltd. Vs Kidar Nath Girhsar Lal and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 540
Pepsu Village Common Lands Regulation Act, 1954 — Section 3
High Courts24 Apr 1961Dismissed
Abdul Majid Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 45
Constitution of India, 1950 — Article 212, 226Gram Panchayat Act, 1952 — Section 101(1), 101(2), 5(3), 8 , 8(2)Gram Panchayat Election Rules, 1960 — Rule 171A, 2, 3, 3(2), 48
High Courts21 Apr 1961Dismissed
Raghunath Singh Vs Gian Chand
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 85
Civil Procedure Code, 1908 (CPC) — Section 48Constitution by the Adaptation of Laws (Third Amendment) Order, 1951 — Article 372Punjab Debtors Protection Act, 1936 — Section 11(1)