High Courts17 Aug 1961
Punjab Distilling Industries Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1963) 2 LLJ 29
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,502 of 4,611
High Courts16 Aug 1961
Mohan Singh Choudhri Vs Divisional Superintendent, Northern Railway
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 296
Constitution of India, 1950 — Article 226
High Courts11 Aug 1961
Hari Singh Isar Singh Jat Vs Mst. Dhanno Hari Singh
Punjab And Haryana At Chandigarh · (1962) CriLJ 581
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488
High Courts11 Aug 1961
Shanti Devi Vs Rattan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 367
Guardians and Wards Act, 1890 — Section 17(3), 25
High Courts11 Aug 1961Dismissed
Jyotsna Raje Vs Jagpal Singh
Punjab And Haryana At Chandigarh · AIR 1961 P&H 560
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts10 Aug 1961
M.K. Textile Mills and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1962) 1 LLJ 560
Industrial Disputes Act, 1947 — Section 10
High Courts10 Aug 1961
Chautala Workers Co-operative Transport Society Ltd. and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 94 : (1962) 1 ILR (P&H) 285
Constitution of India, 1950 — Article 227, 254Motor Vehicles Act, 1939 — Section 64, 64
High Courts10 Aug 1961
Teja Singh Subedar Santa Singh Vs Sarjit Kaur
Punjab And Haryana At Chandigarh · AIR 1962 P&H 195
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 9
High Courts09 Aug 1961
Sadhu Singh S. Mulla Singh Vs District Board, Gurdaspur and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 204 : (1962) 1 ILR (P&H) 407
Constitution of India, 1950 — Article 14, 143, 19Customs Act, 1962 — Section 52East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts07 Aug 1961
Bhartu Kure Jat Vs Firm Tara Chand, Mohan Lal
Punjab And Haryana At Chandigarh · AIR 1962 P&H 173
High Courts04 Aug 1961Dismissed
State Vs Mehro and others
Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0035
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 8
High Courts03 Aug 1961Allowed
Dr. Tarlochan Singh Vs Smt. Mohinder Kaur
Punjab And Haryana At Chandigarh · AIR 1963 P&H 249
Hindu Marriage Act, 1955 — Section 10, 21, 24
High Courts03 Aug 1961
Thakur Prem Singh and Another Vs Thakur Hotel (Smile) Company Private Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 23
Companies Act, 1956 — Section 397
High Courts02 Aug 1961
Gurdev Singh Sawan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 45
Constitution of India, 1950 — Article 226
High Courts02 Aug 1961Dismissed
Banta and Another Vs Udham Kaur
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 279
Civil Procedure Code, 1908 (CPC) — Section 10Punjab Land Revenue Act, 1887 — Section 117, 158, 158(1), 158(2)
High Courts01 Aug 1961
D.N. Bhalla Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0004
Income Tax Act, 1961 — Section 66
High Courts28 Jul 1961
Sunder Singh Vs Manna Sunder Singh
Punjab And Haryana At Chandigarh · AIR 1962 P&H 127
Civil Procedure Code, 1908 (CPC) — Section 151Divorce Act, 1869 — Section 55Hindu Marriage Act, 1955 — Section 10, 24
High Courts28 Jul 1961Dismissed
Bawa Sunder Singh Vs Shrimati Manna Sunder Singh
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 259
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 151, 2(2)Constitution of India, 1950 — Article 226Divorce Act, 1869 — Section 55
High Courts26 Jul 1961Dismissed
Master Dharam Datt Dhawan Vs Ram Lal Suri by Ramesh Suri and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 567
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts25 Jul 1961
Gopi Mal Kuthiala Charitable Trust Vs Income Tax Officer Special Circle, Ambala
Punjab And Haryana At Chandigarh · AIR 1962 P&H 41 : (1962) 46 ITR 436
Constitution of India, 1950 — Article 226, 227Income (Investigation Commission) Act, 1947 — Section 8(5)Income Tax Act, 1961 — Section 22(2), 4(3)(I)