High Courts18 Nov 1964Allowed
The State Vs Y.K. Nanda
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 615
Punjab Shops and Commercial Establishments Act, 1958 — Section 26
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,436 of 4,611
High Courts17 Nov 1964Allowed
Kishan Chand and Co. Vs S.K. Jain
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 589 : (1965) 16 STC 521
Constitution of India, 1950 — Article 14, 32Income Tax Act, 1961 — Section 64Punjab General Sales Tax Act, 1948 — Section 10, 11, 2, 3, 7
High Courts17 Nov 1964Allowed
Raghbir Singh Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 603
Punjab Village Common Lands (Regulation) Act, 1953 — Section 3Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 3(2), 4, 4(1), 4(2)
High Courts16 Nov 1964Dismissed
Amar Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 584
Motor Vehicles Act, 1939 — Section 31Punjab Motor Vehicles Taxation Act, 1924 — Section 11, 3, 3(2), 4, 7Punjab Motor Vehicles Taxation Rules, 1925 — Rule 13, 18
High Courts13 Nov 1964
Moti Ram Mehra and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 318 : (1965) 1 ILR (P&H) 576
Criminal Procedure Code, 1898 (CrPC) — Section 435Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(1), 24(2)
High Courts13 Nov 1964Dismissed
Jubli Cinema and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 567
Constitution of India, 1950 — Article 226, 227Punjab Entertainments Duty Act, 1955 — Section 10, 11, 12, 13, 13(1)Punjab Entertainments Duty Rules, 1956 — Rule 17, 17(1), 36, 36(3), 38
High Courts12 Nov 1964Dismissed
Rattan and another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 11 P&H CK 0047
Constitution of India, 1950 — Article 226
High Courts12 Nov 1964
Bhag Singh and Others Vs Jawahar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 321 : (1965) 1 ILR (P&H) 382
Punjab Tenancy Act, 1887 — Section 50, 50Specific Relief Act, 1963 — Section 9
High Courts12 Nov 1964
Kishan Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 564
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 30A, 30B, 30C, 30D
High Courts12 Nov 1964Allowed
Sham Baba Gupta and Others Vs The State (Delhi Administration)
Punjab And Haryana At Chandigarh · (1964) 11 P&H CK 0008
Delhi Rent Control Act, 1958 — Section 14(1)(a)
High Courts11 Nov 1964Dismissed
Smt. Shanti Devi Vs Deputy Custodian General and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 226
Administration of Evacuee Property Act, 1950 — Section 48
High Courts11 Nov 1964
Sultan Singh Gugan Singh Vs Man Singh Gopal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 374
Constitution of India, 1950 — Article 226, 227Gram Panchayat Election Rules, 1963 — Rule 16, 34
High Courts10 Nov 1964
Municipal Committee of Sirhind Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 11 P&H CK 0052
Constitution of India, 1950 — Article 226
High Courts10 Nov 1964
Bua Dass Kaushal Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1965 P&H 342
Constitution of India, 1950 — Article 226, 32
High Courts10 Nov 1964Allowed
Har Govind Vs Paloo Ram and Others
Punjab And Haryana At Chandigarh · (1964) 11 P&H CK 0010
High Courts10 Nov 1964
Basant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 11 P&H CK 0004
Constitution of India, 1950 — Article 226
High Courts08 Nov 1964
Nihal Chand Munshi Ram Vs Vishandas Menraj and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 267
Constitution of India, 1950 — Article 226Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts06 Nov 1964Dismissed
Mahi Dass Vs Nagar Mal
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 528
High Courts06 Nov 1964Dismissed
Mahi Das Vs Nagar Mal
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 528
High Courts06 Nov 1964Dismissed
Gurbachan Singh Vs Ichhar Singh and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 532
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)