High Courts15 Dec 1964
Mst. Jitan and Another Vs The State
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 677
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,434 of 4,611
High Courts15 Dec 1964Dismissed
Milkha Singh Bhandu Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 297 : (1965) 1 ILR (P&H) 671
Constitution of India, 1950 — Article 311(1), 311(2)
High Courts11 Dec 1964
Shanti Pershad and Another Vs Competent Authority under the Slum Areas and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 315 : (1965) 1 ILR (P&H) 744
Constitution of India, 1950 — Article 226, 227Delhi and Ajmer Rent Control Act, 1952 — Section 19, 19(4), 20
High Courts11 Dec 1964Dismissed
Mst. Mukhtiar Kaur Vs Mst. Kartar Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 31
Hindu Succession Act, 1956 — Section 14
High Courts11 Dec 1964Dismissed
Inder Parkash Vs Hans Raj and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 740
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Punjab Tenancy Act, 1887 — Section 14, 77(3)
High Courts10 Dec 1964Dismissed
Mahla Singh Vs Financial Commissioner (Revenue) and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 667
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2(1)Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7
High Courts10 Dec 1964
Bhagirath and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 736
Constitution of India, 1950 — Article 14, 226, 32Punjab Security of Land Tenures Act, 1953 — Section 10A, 16, 19E, 3(14)
High Courts04 Dec 1964Dismissed
Bishambar Lal Daya Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1966 P&H 175
Constitution of India, 1950 — Article 226, 227, 311, 311(2)Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 14, 7(5)
High Courts04 Dec 1964Allowed
New Bank of India Ltd. Vs Smt. Raj Rani and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 162
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7
High Courts04 Dec 1964Allowed
Maman Singh Vs The Resident Magistrate, Gohana and Others
Punjab And Haryana At Chandigarh · (1964) 12 P&H CK 0010
Constitution of India, 1950 — Article 226
High Courts04 Dec 1964
Shrimati Pritam Kaur Vs S. Sunder Singh
Punjab And Haryana At Chandigarh · (1964) 12 P&H CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Dec 1964Dismissed
Asthan Dharam Dwara Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1964) 12 P&H CK 0024
Constitution of India, 1950 — Article 226
High Courts03 Dec 1964
HINDUSTAN FORESTS CO. LTD. Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1966) 60 ITR 470
High Courts03 Dec 1964
Daulat Ram Vs Jai Dai
Punjab And Haryana At Chandigarh · AIR 1965 P&H 378
Registration Act, 1908 — Section 41, 71, 72, 73, 73(1)
High Courts02 Dec 1964Dismissed
Gurbux Singh Vs Union of India and Other
Punjab And Haryana At Chandigarh · (1964) 12 P&H CK 0009
Constitution of India, 1950 — Article 226
High Courts01 Dec 1964
Mange and Others Vs Des Raj and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 351
Limitation Act, 1963 — Article 134 , 144
High Courts01 Dec 1964Allowed
Smt. Shanti Devi and others Vs The Chief Commissioner, Delhi, and others
Punjab And Haryana At Chandigarh · (1964) 12 P&H CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts30 Nov 1964Dismissed
Bishambar Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 651
Constitution of India, 1950 — Article 226, 227, 311, 311(2)Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 10, 11(1), 14, 4, 7
High Courts27 Nov 1964Dismissed
Ram Kirpal Vs Jain Sweitamna Temple Buildings and Others
Punjab And Haryana At Chandigarh · (1964) 11 P&H CK 0046
Delhi and Ajmer Rent Control Act, 1952 — Section 13
High Courts27 Nov 1964
Mohinder Singh Vs Collector Sangru and Another
Punjab And Haryana At Chandigarh · AIR 1965 P&H 348
Constitution of India, 1950 — Article 226Lind Improvement Loans and Act, 1183 — Section 6