COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,432 of 4,611

High Courts19 Jan 1965Allowed

Hukam Chand Jain Vs The Municipal Corporation of Delhi and Others

Punjab And Haryana At Chandigarh · (1965) 2 ILR (P&H) 153

Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 348Punjab Municipal Act, 1911 — Section 114

High Courts18 Jan 1965Dismissed

The National Small Industries Corporation Ltd. Vs Raunqi Ram

Punjab And Haryana At Chandigarh · (1965) 2 ILR (P&H) 76

Arbitration Act, 1940 — Section 14, 16, 16(1), 20

High Courts18 Jan 1965Dismissed

Rama Nand Broker Vs Kundan Lal and Others

Punjab And Haryana At Chandigarh · (1965) 2 ILR (P&H) 65 : (1965) 67 PLR 665

Punjab Agricultural Produce Markets Act, 1961 — Section 12(2)(a)(iii)

High Courts18 Jan 1965

Phula Singh Vs The State

Punjab And Haryana At Chandigarh · (1965) CriLJ 845 : (1965) 1 ILR (P&H) 770

Public Gambling Act, 1867 — Section 13

High Courts18 Jan 1965Allowed

Rama Nand Vs Kundan Lal and Others

Punjab And Haryana At Chandigarh · (1965) 2 ILR (P&H) 65 : (1965) 67 PLR 665

Constitution of India, 1950 — Article 226Punjab Agricultural Produce Markets (Election to Market Committee) Rules, 1963 — Rule 5Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 13, 19, 21, 21(3), 21(4)

High Courts15 Jan 1965Dismissed

Krishan Gopal Vs Punjab University and Another

Punjab And Haryana At Chandigarh · (1965) 01 P&H CK 0040

Constitution of India, 1950 — Article 226, 227

High Courts14 Jan 1965

Mohan Lal Moti Lal Vs Assessing Authority, Bhatinda and Others

Punjab And Haryana At Chandigarh · AIR 1965 P&H 391 : (1965) 16 STC 553

Constitution of India, 1950 — Article 226, 286(1)East Punjab General Sales Tax Act, 1948 — Section 5(2)Punjab General Sales Tax Act, 1948 — Section 29

High Courts13 Jan 1965Dismissed

Messrs. Sant Ram Mangat Ram Vs The Punjab State and another

Punjab And Haryana At Chandigarh · (1965) 01 P&H CK 0039

High Courts13 Jan 1965

Karnail Singh Mian Singh Vs Gurdev Singh Jagir Singh and Others

Punjab And Haryana At Chandigarh · (1966) CriLJ 231

Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302

High Courts13 Jan 1965Allowed

Shrimati Kartar Devi and Others Vs Oriental Fire and General Insurance Co. Ltd. and Others

Punjab And Haryana At Chandigarh · (1966) 36 CompCas 228

Motor Vehicles Act, 1939 — Section 110A

High Courts12 Jan 1965Dismissed

Chhailla Vs The State

Punjab And Haryana At Chandigarh · (1965) 01 P&H CK 0035

Penal Code, 1860 (IPC) — Section 109, 120B

High Courts11 Jan 1965Dismissed

Harish Chandra Saksena Vs The Union of India (UOI)

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 1

Arbitration Act, 1940 — Section 17, 30, 33Constitution of India, 1950 — Article 299

High Courts11 Jan 1965

Milkhan Singh Khanchand and Another Vs Gram Panchayat, Barana, Tehsil and District Karnal

Punjab And Haryana At Chandigarh · AIR 1965 P&H 442 : (1965) CriLJ 1667

Punjab Gram Panchayat Act, 1952 — Section 23, 51

High Courts11 Jan 1965

Milkhan Singh Khanchand and Another Vs Gram Panchayat

Punjab And Haryana At Chandigarh · (1965) CriLJ 667

Constitution of India, 1950 — Article 227

High Courts08 Jan 1965Dismissed

Babu Ismail Vs Delhi Administration and Others

Punjab And Haryana At Chandigarh · AIR 1967 P&H 409 : (1967) CriLJ 1184

Defence of India Rules, 1962 — Rule 30, 30A(5), 30A(6)

High Courts07 Jan 1965Allowed

M/S Jind Genral Transport Co. (P) Ltd., Jind Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1965) 01 P&H CK 0022

Punjab Passengers and Goods Taxation Act, 1952 — Section 15

High Courts06 Jan 1965Dismissed

Shri Charnjit Singh Vs The Punjab University, Chandigarh

Punjab And Haryana At Chandigarh · (1965) 01 P&H CK 0038

High Courts06 Jan 1965Dismissed

Vidya Dhar Sharma Vs The President's Press, Co-operative, Thrift and Credit Society Ltd.

Punjab And Haryana At Chandigarh · (1965) 2 ILR (P&H) 61

Arbitration Act, 1940 — Section 33, 39

High Courts06 Jan 1965Dismissed

Vidya Dhar Sharma Vs The President's Press

Punjab And Haryana At Chandigarh · (1965) 2 ILR (P&H) 61

Arbitration Act, 1940 — Section 39

High Courts05 Jan 1965

Harchand Singh Gujjar Singh Vs Dalip Singh Pritam Singh

Punjab And Haryana At Chandigarh · AIR 1965 P&H 468