High Courts05 Nov 1964Allowed
Smt. Chan Kaur Vs The Chief Commissioner, Delhi and Others
Punjab And Haryana At Chandigarh · (1964) 11 P&H CK 0050
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,437 of 4,611
High Courts05 Nov 1964
Jagat Ram Hamir Chand Vs Shanti Sarup
Punjab And Haryana At Chandigarh · AIR 1965 P&H 175 : (1965) 1 ILR (P&H) 516
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts02 Nov 1964Dismissed
Gurdit Singh Vs Durga Dass Khanna and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 513
Civil Procedure Code, 1908 (CPC) — Section 36Delhi and Ajmer Rent Control Act, 1952 — Section 39
High Courts02 Nov 1964
Mohinder Singh and Others Vs Lachhman Singh and Another
Punjab And Haryana At Chandigarh · AIR 1965 P&H 317
High Courts02 Nov 1964Dismissed
Gurdit Singh Vs Durga Das Dhanna and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 513
High Courts30 Oct 1964
Amar Singh Girdhari Lal Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 383
Constitution of India, 1950 — Article 226, 277Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 30
High Courts30 Oct 1964Dismissed
Satish Chander Wadhawan Vs The Punjab University
Punjab And Haryana At Chandigarh · (1964) 10 P&H CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 1964Dismissed
Ram Dhari Mall Raj Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 16 STC 173
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 11A
High Courts28 Oct 1964
Commissioner of Income Tax, Punjab Jammu and Kashmir and Himachal Pradesh, Patiala Vs Alps Theatre, Rajpura
Punjab And Haryana At Chandigarh · AIR 1965 P&H 185 : (1965) 1 ILR (P&H) 373 : (1965) 58 ITR 192
Income Tax Act, 1961 — Section 10, 10(2), 34, 66(1), 9
High Courts27 Oct 1964Dismissed
Madan Mohan Vs Balkishan Das
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 367
High Courts26 Oct 1964
Raghunath Singh Vs The Commissioner of Income Tax, Simla
Punjab And Haryana At Chandigarh · AIR 1965 P&H 436 : (1965) 57 ITR 562
Income Tax Act, 1922 — Section 23(3)
High Courts26 Oct 1964
The Karnal Distillery Co. Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 358 : (1965) 67 PLR 144
Constitution of India, 1950 — Article 226
High Courts23 Oct 1964
Modi Spinning and Weaving Mills Co. Ltd. and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1967 P&H 216 : (1965) 16 STC 635
Punjab General Sales Tax (Amendment) Act, 1960 — Section 10, 10(1), 10(3), 10(4), 10(6)Punjab General Sales Tax Rules, 1949 — Rule 20, 25
High Courts23 Oct 1964Allowed
Lachhman Dass Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 504
Administration of Evacuee Property Act, 1950 — Section 2, 40Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 15Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 22, 25, 30, 39, 41
High Courts23 Oct 1964Allowed
Lachhman Dass Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 504
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12
High Courts22 Oct 1964
Municipal Committee Chheharta Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 168
Punjab Municipal Act, 1911 — Section 61(1), 84, 86
High Courts20 Oct 1964Dismissed
Kabul Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 10 P&H CK 0041
Constitution of India, 1950 — Article 226
High Courts20 Oct 1964
Gohd Singh and Others Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 224
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 91
High Courts20 Oct 1964
Mansa Roadways (P) Ltd. and Another Vs The Assessing Authority, Passengers and Goods Taxation, Patiala Division and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 487
Income Tax Act, 1961 — Section 143, 144, 145, 146, 147Punjab Passengers and Goods Taxation Act, 1952 — Section 15, 22(1), 22(2), 3, 6(4)Punjab Passengers and Goods Taxation Rules, 1952 — Rule 16, 21, 23, 25, 26
High Courts20 Oct 1964Dismissed
Chattar Sain Vs Jamboo Parshad and Sons
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 498
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13, 13(3), 19, 2