COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,418 of 4,611

High Courts30 Aug 1965

Ram Gopal and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 627 : (1965) 67 PLR 1102

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 16A, 16A(1), 16A(2), 20Punjab Land Revenue (Amendment) Act, 1959 — Section 5Punjab Land Revenue Act, 1887 — Section 111, 112, 113, 116, 117

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High Courts30 Aug 1965

Krishan Murari and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1966) CriLJ 866

Criminal Procedure Code, 1898 (CrPC) — Section 107

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High Courts30 Aug 1965

Hira Singh and Others Vs Mst. Gauran and Others

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 622

Penal Code, 1860 (IPC) — Section 447

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High Courts27 Aug 1965Dismissed

Ram Chand and Sons Sugar Mills (P) Ltd. Vs Kanhaya Lal Bhargava and Another

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 617

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4, Order 11 Rule 21, Order 29 Rule 3, Order 3 Rule 1, Order 9 Rule 12

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High Courts26 Aug 1965Dismissed

Shama Charan Vs Ved Paul and Another

Punjab And Haryana At Chandigarh · (1965) 08 P&H CK 0043

Transfer of Property Act, 1882 — Section 116

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High Courts26 Aug 1965

Amin Lal Vs Mata Din and Another

Punjab And Haryana At Chandigarh · (1965) 08 P&H CK 0040

Penal Code, 1860 (IPC) — Section 149, 170

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High Courts26 Aug 1965

Rev. G. Harish Chaplain Vs Prem Nath and Others

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 607 : (1966) 68 PLR 16

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4

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High Courts25 Aug 1965Dismissed

Shri Dewan Chand Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 391

Arbitration Act, 1940 — Section 3, 8(1), 8(2)

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High Courts25 Aug 1965Dismissed

Joginder Kaur and Another Vs Jasbir Singh and Others

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 605

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High Courts25 Aug 1965Dismissed

Rajinder Singh Kartar Singh and Others Vs Lakha Singh Sher Singh and Others

Punjab And Haryana At Chandigarh · AIR 1966 P&H 334 : (1966) 1 ILR (P&H) 386

Land Acquisition Act, 1894 — Section 23

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High Courts25 Aug 1965

WHOLESALE CLOTH DEALERS ASSOCIATION Vs COMMISSIONER OF Income Tax, SIMLA.

Punjab And Haryana At Chandigarh · (1966) 60 ITR 345

Income Tax Act, 1922 — Section 66(2)

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High Courts24 Aug 1965Allowed

Delhi Improvement Trust Vs Chandra Bhan and Others

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 489

Land Acquisition Act, 1894 — Section 7Punjab Municipal (General) Rules, 1979 — Rule 55(4)Punjab Municipal Act, 1911 — Section 192, 193, 193(4)

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High Courts19 Aug 1965

Hari Singh Vs Damodar and Others

Punjab And Haryana At Chandigarh · (1965) 08 P&H CK 0042

Punjab Security of Land Tenures Act, 1953 — Section 17A

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High Courts19 Aug 1965Allowed

Seth Kundan Lal and Another Vs Hanuman Chamber of Commerce Limited

Punjab And Haryana At Chandigarh · (1966) 36 CompCas 231 : (1966) 1 ILR (P&H) 730

Companies Act, 1913 — Section 247Companies Act, 1956 — Section 560(5)

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High Courts17 Aug 1965Dismissed

Suba Singh and Others Vs Sadhu Singh Chuhar Singh and Another

Punjab And Haryana At Chandigarh · AIR 1966 P&H 518 : (1966) 1 ILR (P&H) 467

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 8, 152, 96

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High Courts17 Aug 1965

Mohan Lal Gupta And Others Vs State of Punjab And Others

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 373 : (1965) 67 PLR 1050

Punjab Municipal Act, 1911 — Section 238

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High Courts17 Aug 1965Allowed

Basant Lal Vs Baru and Another

Punjab And Haryana At Chandigarh · AIR 1967 P&H 188

Court Fees Act, 1870 — Section 12

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High Courts17 Aug 1965Dismissed

Mohan Lal and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 373 : (1965) 67 PLR 1050

Constitution of India, 1950 — Article 226Punjab General Clauses Act, 1898 — Section 12Punjab Municipal Act, 1911 — Section 228

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High Courts16 Aug 1965Dismissed

The Unique Motor and General Insurance Co. Ltd. and Another Vs The New India Assurance Co. Ltd. and Others

Punjab And Haryana At Chandigarh · (1965) 08 P&H CK 0002

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1939 — Section 110B

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High Courts13 Aug 1965Dismissed

Girdhari Lal Dial Singh Vs The State and Another

Punjab And Haryana At Chandigarh · AIR 1967 P&H 19 : (1967) CriLJ 119

Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 406

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