High Courts26 Jul 1965Dismissed
Bachan Singh and others Vs Mst. Randhir Kaur and another
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0041
Punjab Pre-emption Act, 1913 — Section 15(2)(b)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,420 of 4,611
High Courts26 Jul 1965Dismissed
Mohd. Islam Vs Delhi Wakf Board and Another
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 324
United Provinces Muslim Wakf Act, 1936 — Section 22, 9
High Courts26 Jul 1965Dismissed
Harkishan Singh Surjit Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 248 : (1966) CriLJ 690 : (1966) 1 ILR (P&H) 273
Defence of India Act, 1962 — Section 3(3), 44Defence of India Rules, 1962 — Rule 30, 30(4)Preventive Detention Act, 1950 — Section 4
High Courts26 Jul 1965Allowed
Kamlesh Kumari Vs The Punjab University
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0008
High Courts23 Jul 1965Dismissed
Sheo Chand Rai Ram Partap Vs Jagdish Pershad Srivastava
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 269
Delhi Rent Control Act, 1958 — Section 10, 11, 12, 13, 14
High Courts22 Jul 1965Dismissed
Punjab State Vs Firm Soni Construction Co.
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0012
Arbitration Act, 1940 — Section 34
High Courts22 Jul 1965Dismissed
Nathu and Others Vs Devi Singh and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 266 : (1965) 67 PLR 1135
Succession Act, 1925 — Section 63
High Courts22 Jul 1965Allowed
The Commissioner of Income Tax Vs Jagatjit Distilling and Allied Industries Ltd.
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 264
Income Tax Act, 1922 — Section 10, 10(2), 66(2)
High Courts20 Jul 1965Allowed
Binda Punnu Vs The State
Punjab And Haryana At Chandigarh · AIR 1966 P&H 467 : (1966) CriLJ 1325
Criminal Procedure Code, 1898 (CrPC) — Section 479A(1), 479A(5)
High Courts20 Jul 1965Dismissed
Ranjit Singh Vs The State
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0006
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Jul 1965
The State Vs Gurdial Singh Mohinder Singh
Punjab And Haryana At Chandigarh · (1967) CriLJ 247
Penal Code, 1860 (IPC) — Section 193, 406, 409, 420
High Courts16 Jul 1965
Uttam Chand Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1967) 1 LLJ 232
Industrial Disputes Act, 1947 — Section 12, 15, 25P, 33C
High Courts16 Jul 1965Dismissed
Rajwant Singh Vs Additional Director, Consolidation Of Holdings, Hissar and Others
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0029
Constitution of India, 1950 — Article 226, 227
High Courts16 Jul 1965
Mansa Ram Vs J.S. Rajyana, Excise and Taxation Officer (Enforcement)
Punjab And Haryana At Chandigarh · (1966) 18 STC 57
Constitution of India, 1950 — Article 226
High Courts16 Jul 1965
Karam Singh Vs The Deputy Commissioner, Bhatinda (Revising Authority Under Sikh Gurdawaras Act) and Others
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0014
Constitution of India, 1950 — Article 226
High Courts16 Jul 1965Dismissed
Khushal Chand and Others Vs Hardwari Lal
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Jul 1965
The Lukti Majra Agricultural Service Co-operative Society Ltd. Chupki and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0005
Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 3
High Courts16 Jul 1965Allowed
Paramjit Singh Vs Station House Officer, Tilaknagar and Others
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0002
High Courts14 Jul 1965
Indra Agencies and Others Vs L.D. Seymour and Co. (India) Ltd.
Punjab And Haryana At Chandigarh · AIR 1966 P&H 105
Sales of Goods Act, 1930 — Section 60
High Courts13 Jul 1965
The Commissioner of Income Tax Vs The Khanna Grain Syndicate, Khanna
Punjab And Haryana At Chandigarh · (1965) 07 P&H CK 0040
Income Tax Act, 1961 — Section 26A