High Courts15 Sept 1965Dismissed
Eastern Traders (I) Ltd. Vs Punjab National Bank Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 303
Contract Act, 1872 — Section 194 , 212Limitation Act, 1908 — Article 115, 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,417 of 4,611
High Courts14 Sept 1965Dismissed
Hira Lal Vs Smt. Sharbati Devi and Another
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 739
Hindu Succession Act, 1956 — Section 14
High Courts14 Sept 1965
Puran Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 751
Punjab Agricultural Produce Markets (Election to Market Committee) Act, 1961 — Section 10, 13Punjab Agricultural Produce Markets (Election to Market Committee) Rules, 1963 — Rule 24, 5, 5(1), 5(2)
High Courts14 Sept 1965Dismissed
Puran Singh and Others Vs Resham Singh
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 744
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts14 Sept 1965Dismissed
Hira Lal Vs Shrimati Sharbati Devi and Another
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 739
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts14 Sept 1965
Faridabad Industrial and Quarrying Company Vs The Excise and Taxation Officer (Assessing Authority) and Another
Punjab And Haryana At Chandigarh · (1966) 18 STC 101
Constitution of India, 1950 — Article 31Punjab General Sales Tax Act, 1948 — Section 11, 11A, 13
High Courts13 Sept 1965Dismissed
Telu Ram and Another Vs Nethu Ram and Others
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 687 : (1966) 68 PLR 93
Constitution of India, 1950 — Article 226Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 121
High Courts13 Sept 1965Dismissed
Telu Ram and Another Vs Nathu Ram and Others
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 687 : (1966) 68 PLR 93
Constitution of India, 1950 — Article 226Punjab Panchayat Samitis (Primary Members) Election Rules, 1961 — Rule 21, 22, 22(1), 22(2), 22(3)Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 121
High Courts10 Sept 1965Allowed
Inder Singh and Another Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 680
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 15(1), 2(18), 3(20)
High Courts07 Sept 1965Allowed
Hans Raj and Another Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (1965) 09 P&H CK 0002
Constitution of India, 1950 — Article 226
High Courts06 Sept 1965
Het Ram Vs Chandgi Ram etc.
Punjab And Haryana At Chandigarh · (1965) 09 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts06 Sept 1965Dismissed
Wakfs Board for Punjab and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 09 P&H CK 0004
Waqf Act, 1954 — Section 11, 9(1)
High Courts02 Sept 1965Allowed
Iqbal Singh and Others Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 165 : (1966) 1 ILR (P&H) 657
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 43 Rule 1
High Courts02 Sept 1965
DAULAT RAM NARULA Vs COMMISSIONER OF Income Tax.
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 649 : (1967) 66 ITR 263
Income Tax Act, 1961 — Section 23, 66
High Courts01 Sept 1965
Makhan Singh Tarsikka Vs State Government of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 255 : (1966) CriLJ 793 : (1966) 1 ILR (P&H) 641
Constitution of India, 1950 — Article 168, 19, 194, 226, 371
High Courts01 Sept 1965
Workmen of Bhupendra Cement Works (by Bhupendra Cement Workers' Union) Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1966) 1 ILR (P&H) 398 : (1966) 1 LLJ 863
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 22, 23, 24, 3, 4Industrial Employment (Standing Orders) Act, 1946 — Section 3, 5, 6
High Courts01 Sept 1965Dismissed
The State of Punjab Vs Karanbir Singh
Punjab And Haryana At Chandigarh · AIR 1966 P&H 230 : (1966) 1 ILR (P&H) 638
Land Acquisition Act, 1894 — Section 18Punjab Laws (Extension No. 1) Act, 1957 — Section 6
High Courts31 Aug 1965
The State Vs Surinder Singh Kairon
Punjab And Haryana At Chandigarh · (1966) CriLJ 863
Penal Code, 1860 (IPC) — Section 109, 409, 411, 414
High Courts31 Aug 1965Dismissed
Surrinder Nath Uttam Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1965) 08 P&H CK 0009
Constitution of India, 1950 — Article 226
High Courts30 Aug 1965Dismissed
Karam Chand Thapar and Bros. Coal Sales Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 08 P&H CK 0038
East Punjab General Sales Tax Act, 1948 — Section 7