High Courts27 Jan 1970Dismissed
Dr. J. S. Mumick Vs Dhanda Engineer (P) Ltd.
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,341 of 4,611
High Courts23 Jan 1970Allowed
Rajinder Kaur and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1970) ACJ 84
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jan 1970
Rajinder Kaur and others Vs Union of India
Punjab And Haryana At Chandigarh · (1970) ACJ 84
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jan 1970
Lajpat Rai Mago Vs Governor of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 113 : (1971) 41 CompCas 693
Companies Act, 1956 — Section 278, 36Constitution of India, 1950 — Article 154, 16, 166, 226, 227Punjab Civil Services Rules — Rule 10, 2, 4, 421
High Courts23 Jan 1970
Chhinda and Another Vs The State
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 739
Criminal Procedure Code, 1898 (CrPC) — Section 562Prevention of Corruption Act, 1947 — Section 5(2)Probation of Offenders Act, 1958 — Section 18, 3, 4, 6
High Courts23 Jan 1970
Paul Chand Bishan Dass and Others Vs Kalu Ram Lachhman Dass and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 21 : (1970) 72 PLR 1006
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts22 Jan 1970Dismissed
Dr. Piara Lal Kapur Vs Kaushalya Devi and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 552
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13(2), 13(3)Punjab Municipal Act, 1911 — Section 113, 114Transfer of Property Act, 1882 — Section 108
High Courts22 Jan 1970Dismissed
Dr. Piaka Lal Kapur Vs Shmt. Kaushalya Devi and another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 552
Punjab Municipal Act, 1911 — Section 113
High Courts22 Jan 1970Dismissed
Sayan Singh Vs Harnam Singh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts21 Jan 1970Dismissed
Jagdish Lal Narang Vs The Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 733
Central Sales Tax Act, 1956 — Section 2Constitution of India, 1950 — Article 366(12)Punjab General Sales Tax Act, 1948 — Section 2
High Courts21 Jan 1970Dismissed
Jagdish Lal Narang Vs The Assessing Authority Karnal and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 733
Punjab General Sales Tax Act, 1948 — Section 2(e)
High Courts21 Jan 1970Allowed
Virsa Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 525
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 102
High Courts20 Jan 1970
Panipat Woollen and General Mills Co. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1970) 78 ITR 142
Income Tax Act, 1922 — Section 10, 10(1), 10(2)
High Courts20 Jan 1970
Commissioner of Income Tax Vs Avon Cycles Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1970) 78 ITR 278
Income Tax Act, 1922 — Section 13, 23A
High Courts20 Jan 1970Dismissed
Jagat Singh and Others Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 309 : (1970) 2 ILR (P&H) 369
Hindu Succession Act, 1956 — Section 14
High Courts19 Jan 1970Allowed
Nagin Chand Vs Shadi Lal and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 522 : (1971) 2 ILR (P&H) 544
Partnership Act, 1932 — Section 55
High Courts19 Jan 1970Dismissed
Amrik Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0011
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts16 Jan 1970Allowed
Mani Ram Vs The State
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0035
Penal Code, 1860 (IPC) — Section 354
High Courts15 Jan 1970Dismissed
Kuldip Singh and others Vs The Financial Commissioner. Union territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0036
Revenue Recovery Act, 1890 — Section 3(1)
High Courts14 Jan 1970
Commissioner of Income Tax Vs Patiala Sales Corporation Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1970) 77 ITR 443
Income Tax Act, 1922 — Section 2(11)