COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,339 of 4,611

High Courts19 Feb 1970

D.S. Grewal Vs Punjab State

Punjab And Haryana At Chandigarh · AIR 1971 P&H 205 : (1972) 1 ILR (P&H) 249 : (1970) 72 PLR 657 : (1970) RCR(Rent) 1016

Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8, 8(1), 8(2)

High Courts18 Feb 1970Allowed

Raj Paul Vs The Administrator, Municipal Committee and Others

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 240

Punjab Municipal (General) Rules, 1979 — Rule 60, 61, 62, 63, 64Punjab Municipal Act, 1911 — Section 35, 39

High Courts13 Feb 1970Dismissed

Joginder Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 232

Punjab Town Improvement Act, 1922 — Section 103, 103(1), 103(2), 4, 5

High Courts13 Feb 1970Dismissed

Sunder Singh Vs Gurdit Singh

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 237

Criminal Procedure Code, 1898 (CrPC) — Section 107

High Courts12 Feb 1970Dismissed

Karam Singh Vs Smt. Amro

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 227

Hindu Marriage Act, 1955 — Section 12

High Courts12 Feb 1970Dismissed

Auto Pins (India) Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1970 P&H 333 : (1972) 1 ILR (P&H) 209 : (1970) 26 STC 466

Central Sales Tax (Punjab) Rules, 1957 — Rule 7A(1), 9Central Sales Tax Act, 1956 — Section 13(4), 9, 9(3)Punjab General Sales Tax Act, 1948 — Section 10, 10(4), 10(6)

High Courts12 Feb 1970Dismissed

The Market Committee and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 197

Punjab Agricultural Produce Markets (Election to Market Committee) Rules, 1963 — Rule 19(13), 3Punjab Agricultural Produce Markets Act, 1961 — Section 10, 11, 12, 12(1), 12(2)Punjab Municipal Act, 1911 — Section 13(2), 13(3)

High Courts12 Feb 1970Dismissed

Karam Singh Vs AMRO

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 227

Hindu Marriage Act, 1955 — Section 11, 12, 15, 5

High Courts12 Feb 1970Dismissed

Achhar Singh and others Vs Kartar Singh and others

Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0014

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 41

High Courts12 Feb 1970Dismissed

Bishen Dass Nagina Mull Vs Kehar Singh and Another

Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0011

Workmens Compensation Act, 1923 — Section 17, 30, 4, 4(1), 6

High Courts11 Feb 1970Dismissed

The State Of Punjab Vs Shrimati Krishna Devi and others

Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0054

Motor Vehicles Act, 1988 — Section 110A

High Courts11 Feb 1970

Santa Singh Vs The State

Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0047

Punjab Excise Act, 1914 — Section 61(1)(c)

High Courts11 Feb 1970Dismissed

Des Raj and Others Vs Vinod Kumar Lal Chand

Punjab And Haryana At Chandigarh · AIR 1970 P&H 559 : (1972) 1 ILR (P&H) 193

Civil Procedure Code, 1908 (CPC) — Section 11

High Courts11 Feb 1970Dismissed

Bhagwati Parshad Vs Punjabi University

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 186

Constitution of India, 1950 — Article 226, 227

High Courts11 Feb 1970Dismissed

Punjab State Vs Krishna Devi and Others

Punjab And Haryana At Chandigarh · (1970) ACJ 154

Motor Vehicles Act, 1988 — Section 110A

High Courts09 Feb 1970

Controller of Estate Duty Vs Ronaq Ram Bakshi Ram Gupta

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 179 : (1970) 76 ITR 682

Estate Duty Act, 1953 — Section 10

High Courts06 Feb 1970Allowed

Raj Mal and others Vs Financial Commissioner and others

Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0057

Constitution of India, 1950 — Article 226

High Courts06 Feb 1970Dismissed

Shri Krishan Dev Vs Babu Nand Kishore

Punjab And Haryana At Chandigarh · (1970) RCR(Rent) 499 : (1970) RCR(Rent) 324

East Punjab Urban Rent Restriction Act, 1949 — Section 2(c)

High Courts06 Feb 1970Dismissed

Sri Kishan Dev Vs Babu Nand Kishore, Advocate and Another

Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 774

Contract Act, 1872 — Section 38East Punjab Urban Rent Restriction Act, 1949 — Section 2

High Courts06 Feb 1970Allowed

Gurcharan Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0036

Penal Code, 1860 (IPC) — Section 506