High Courts14 Jan 1970Allowed
Major Jagjit Singh Dhillon Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 346 : (1971) 2 ILR (P&H) 537
Army Act, 1950 — Section 18, 19Constitution of India, 1950 — Article 310, 77
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,342 of 4,611
High Courts09 Jan 1970Dismissed
Santokh Singh Vs The State
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0043
Penal Code, 1860 (IPC) — Section 302
High Courts09 Jan 1970Dismissed
Punjab Roadways Vs Sohan Devi
Punjab And Haryana At Chandigarh · (1971) ACJ 185
Motor Vehicles Act, 1988 — Section 110A
High Courts09 Jan 1970
Ganesh Trading Co. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 26 : (1971) 27 STC 340
Punjab General Sales Tax Act, 1948 — Section 5(2)
High Courts09 Jan 1970Dismissed
Baxi Amrik Singh Vs The Union of India
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0002
Motor Vehicles Act, 1988 — Section 110A
High Courts08 Jan 1970
Bahadur Chand Chaman Lal Vs The Punjab State
Punjab And Haryana At Chandigarh · (1970) 25 STC 285
Punjab General Sales Tax Act, 1948 — Section 21, 22, 5
High Courts08 Jan 1970Dismissed
Raghu Nath Vs The State of Punjab and other
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0012
Mines and Minerals (Development and Regulation) Act, 1957 — Section 19
High Courts08 Jan 1970
Shiv Dayal Vs Sohan Lal Bassar
Punjab And Haryana At Chandigarh · AIR 1970 P&H 468 : (1970) CriLJ 1517
Criminal Procedure Code, 1898 (CrPC) — Section 94, 94(1), 96
High Courts08 Jan 1970Dismissed
Ram Parkash Vs The State Of Punjab
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0003
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts07 Jan 1970Allowed
Shri. Virendra Vs The State Of Punjab
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0044
Criminal Procedure Code, 1898 (CrPC) — Section 494
High Courts07 Jan 1970Allowed
Additional Director (I) Consolidation of Holdings, Punjab and Another Vs Raghwant Singh Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 554 : (1971) 2 ILR (P&H) 533
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts07 Jan 1970
Dayal Chand Vs The Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 23 : (1970) RCR(Rent) 205
Transfer of Property Act, 1882 — Section 116
High Courts06 Jan 1970Dismissed
Cantonment Board, Ambala Vs The state of punjab. Chandigarh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0038
Punjab Urban Immovable Property Tax Act, 1940 — Section 4(1)(b)
High Courts06 Jan 1970Dismissed
Ganesh Dass Maha Singh Vs Kishan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 272 : (1970) CriLJ 832 : (1971) 2 ILR (P&H) 529
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts06 Jan 1970
Damodar and others Vs Hari Singh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0013
Punjab Pre-emption Act, 1913 — Section 15(1)(a)
High Courts24 Dec 1969Dismissed
Sh. Bal Mukand Vs Joint Hindu Family Firm known as Munna Lal Ramji Lal and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 516
Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts24 Dec 1969Dismissed
Saral Beopar Association Limited Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 513
Criminal Procedure Code, 1898 (CrPC) — Section 154, 154, 155, 156, 157Forward Contracts (Regulation) Act, 1952 — Section 17, 20, 21, 5APenal Code, 1860 (IPC) — Section 109, 114, 120B, 415, 417
High Courts22 Dec 1969Dismissed
Charan Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 498
Constitution of India, 1950 — Article 226, 227
High Courts22 Dec 1969Dismissed
Lachhman Singh Vs Pritam Chand and Another
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 359
Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts19 Dec 1969Allowed
Oriental Fire and General Insurance Co. Ltd. Vs Moola Singh and others
Punjab And Haryana At Chandigarh · (1969) 12 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Section 47