COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,906 of 4,611

High Courts28 Jul 1987Dismissed

Jagdish Singh Vs Capt. Ranbir Singh Jolly and Others

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 458 : (1987) 2 RCR(Rent) 470

Delhi Rent Control Act, 1958 — Section 14(1)East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13, 13A, 15(5), 18A(8)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)

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High Courts28 Jul 1987

Randhir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 16

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High Courts28 Jul 1987

Gurdial and ors. Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 699 : (1987) 2 RCR(Criminal) 702

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High Courts28 Jul 1987

Satya Davi Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 406

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High Courts28 Jul 1987

Rur Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) PLJ 580 : (1989) 1 RRR 99

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High Courts28 Jul 1987

New India Assurance Co. Ltd. Vs Baldev Raj and Others

Punjab And Haryana At Chandigarh · (1988) 2 ACC 27 : (1989) 66 CompCas 444 : (1988) 93 PLR 408

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High Courts28 Jul 1987

Gram Panchayat, Mehngrowal Vs Auditya Ram and Another

Punjab And Haryana At Chandigarh · AIR 1988 P&H 145

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High Courts27 Jul 1987Allowed

Smt. Parkash Kaur Vs Bikramjit Singh

Punjab And Haryana At Chandigarh · AIR 1989 P&H 46

Hindu Marriage Act, 1955 — Section 13B

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High Courts27 Jul 1987

Bijender Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0065

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High Courts27 Jul 1987

Baldev Singh @Ranjit Singh @ Billu Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 39

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High Courts27 Jul 1987

Rajpal Singh and ors. Vs Sub Divisional Officer (Civil), Jagadhri and ors.

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 114 : (1987) PLJ 564 : (1988) 1 RRR 542

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High Courts27 Jul 1987

J.M.P. Manufacturing Company Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1987) 13 ECC 342 : (1987) 13 ECR 497 : (1987) 31 ELT 365

Constitution of India, 1950 — Article 226

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High Courts25 Jul 1987Dismissed

Municipal Corporation of Ludhiana Vs Sargodha Iron and Hardware Store

Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0007

Punjab Municipal Act, 1911 — Section 173(2)

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High Courts24 Jul 1987

Arjan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 44

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High Courts24 Jul 1987

Shehnaj through her next friend Smt.Hajran Vs Abdul Rehman

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 32

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High Courts24 Jul 1987

Chandu Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1101 : (1987) 2 AICLR 757 : (1987) 2 PLR 517 : (1987) 2 RCR(Criminal) 367

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High Courts24 Jul 1987

Shri Jalpa Parahad Aggarwal Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 427

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts23 Jul 1987

Sant Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1988) ACJ 595 : (1988) 1 RCR(Criminal) 164

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts23 Jul 1987

Satbir Singh Vs Balwant Singh and Others

Punjab And Haryana At Chandigarh · (1987) 2 ACC 321 : (1987) ACJ 1096

Motor Vehicles Act, 1988 — Section 92A

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High Courts23 Jul 1987

Mangal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 31

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