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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,905 of 4,611

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High Courts04 Aug 1987

Puran Singh and anr. Vs Superintending Canal Officer and ors.

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 170 : (1987) PLJ 628 : (1988) 1 RRR 541

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High Courts04 Aug 1987

Shakti Chand Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1103 : (1988) 1 RCR(Criminal) 279

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High Courts03 Aug 1987Dismissed

New India Assurance Company Ltd. Vs Smt. Chandrawati and Others

Punjab And Haryana At Chandigarh · (1989) 65 CompCas 489

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High Courts03 Aug 1987

Raizian (died) by her Legal Representatives Bharat Singh and ors. Vs Dhara and ors.

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 291 : (1988) PLJ 36 : (1987) RRR 498

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High Courts03 Aug 1987

Hazura Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 16

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High Courts03 Aug 1987

Radhe Sham and ors.. Vs State of Haryana .

Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 323

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High Courts03 Aug 1987

R.T. Gupta Industries and Another Vs Kwality Spinner, Ludhiana and Another

Punjab And Haryana At Chandigarh · AIR 1988 P&H 224 : (1988) 1 ILR (P&H) 491 : (1988) 93 PLR 308

Civil Procedure Code, 1908 (CPC) — Section 100Government of India Act, 1915 — Section 107
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High Courts31 Jul 1987

Tara Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1152 : (1988) 1 CurLJ 55 : (1987) 2 RCR(Criminal) 363

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High Courts30 Jul 1987

The State of Punjab and Another Vs Shakuntla Devi and Others

Punjab And Haryana At Chandigarh · (1987) 2 ACC 434 : (1988) ACJ 6

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High Courts30 Jul 1987

State of Punjab Vs Bohar Singh

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 401

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High Courts30 Jul 1987

Balwinder Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 33 : (1988) 1 RCR(Criminal) 38

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High Courts30 Jul 1987

Jagdeep Singh alias Jagdish Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 360

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High Courts30 Jul 1987Allowed

Vijay Laxmi Shivajirao Jagtap and Others Vs Delhi Automobiles (P) Ltd. and Others

Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0004

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High Courts30 Jul 1987Allowed

Isher Devi Vs Virsha Singh and Others

Punjab And Haryana At Chandigarh · (1988) ACJ 930

Penal Code, 1860 (IPC) — Section 304A
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High Courts29 Jul 1987

Ram Singh Vs Jagdish Singh Tanwar

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 433

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High Courts29 Jul 1987

Sunehra Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 436

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High Courts29 Jul 1987

Surjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1176 : (1987) 2 RCR(Criminal) 426 : (1988) 1 RCR(Criminal) 155

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High Courts29 Jul 1987

Commissioner of Income Tax Vs Punjab Financial Corporation

Punjab And Haryana At Chandigarh · (1990) 183 ITR 438

Income Tax Act, 1961 — Section 147, 256
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High Courts29 Jul 1987Dismissed

Parbhu Ram and Others Vs Nanak Chand and Another

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 122

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
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High Courts29 Jul 1987Dismissed

Usha Attri and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1988) ACJ 488

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