High Courts16 Jul 1987Allowed
K.K. Sharma Vs Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 7
Civil Procedure Code, 1908 (CPC) — Section 80(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,908 of 4,611
High Courts15 Jul 1987
Punjab State Electricity Board Vs Jagdish Raj Sethi
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 262 : (1987) PLJ 639 : (1988) 2 RRR 254
High Courts15 Jul 1987
Gram Panchayat, Iserhari Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 6 : (1987) PLJ 494 : (1987) 2 PLR 377 : (1988) 1 RRR 126
High Courts15 Jul 1987
Balwinder Kumar and anr. Vs Kashama Devi alias Shama Devi
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 713 : (1988) 1 RCR(Criminal) 67
High Courts15 Jul 1987
Jasmel Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (1987) PLJ 655 : (1987) RRR 402
High Courts15 Jul 1987Allowed
Robust Tyres Pvt. Ltd. Vs State Bank of India
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0006
Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 107
High Courts14 Jul 1987Allowed
Harish Chander and Another Vs Bahadur Chand and Another
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0076
Punjab Land Revenue Act, 1887 — Section 158(2)(xvii)
High Courts14 Jul 1987Allowed
G.S. Chawla Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 525
Common Cadre Rules, 1969 — Rule 14, 2.10, 2.13, 9Constitution of India, 1950 — Article 12, 14, 226
High Courts14 Jul 1987
Ujagar Singh Vs Urban Improvement Company Pvt.Ltd.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 294 : (1987) PLJ 542 : (1988) 2 RRR 316
High Courts14 Jul 1987
Prem Chand and others Vs Mehar Singh and others
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 29 : (1987) PLJ 502 : (1987) 2 PLR 406 : (1988) 1 RRR 153
High Courts14 Jul 1987Allowed
State of Haryana and Another Vs J.K. Jain
Punjab And Haryana At Chandigarh · AIR 1989 P&H 24
Arbitration Act, 1940 — Section 13
High Courts14 Jul 1987
Swastika Spinning Mills and Another Vs Collector of Customs
Punjab And Haryana At Chandigarh · (1987) 14 ECC 25 : (1987) 13 ECR 288 : (1987) 31 ELT 368
Customs Act, 1962 — Section 49
High Courts03 Jul 1987
Joginder Pal Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 2
High Courts12 Jun 1987
Balwinder Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 697 : (1987) 2 RCR(Criminal) 211
High Courts12 Jun 1987
Balwinder Singh Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 207
High Courts05 Jun 1987Dismissed
Ram Bhagat Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 511
Constitution of India, 1950 — Article 226, 335Haryana Civil Services (Judicial Branch) Haryana 1st Amendment Rules, 1974 — Rule 7, 8
High Courts05 Jun 1987Allowed
Surjit Singh Vs Gospel Paper Board Mills
Punjab And Haryana At Chandigarh · (1993) 3 LLJ 484
Employees State Insurance Act, 1948 — Section 53
High Courts05 Jun 1987Dismissed
Kranti Kumar Chopra Vs Government of India and Others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 562
Industrial Disputes Act, 1947 — Section 33(2)Limitation Act, 1963 — Section 5
High Courts05 Jun 1987
Darshan Singh, Pavitar Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1988) 16 ECC 6 : (1988) 34 ELT 631 : (1988) 93 PLR 637
Central Excise Rules, 1944 — Rule 174ACentral Excises and Salt Act, 1944 — Section 2Motor Vehicles Act, 1939 — Section 2(18)
High Courts05 Jun 1987Allowed
Darshan Singh Pavittar Singh Moga and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1988) 14 ECR 582
Central Excise Tariff Act, 1985 — Section 2Central Excises and Salt Act, 1944 — Section 3