High Courts02 Mar 1989
Hindustan Steel Forgings Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 82 CTR 144 : (1990) 2 ILR (P&H) 84 : (1989) 179 ITR 280
Income Tax Act, 1961 — Section 40
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,824 of 4,611
High Courts02 Mar 1989
Commissioner of Income Tax Vs Amritsar Rayon and Silk Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (1990) 81 CTR 242 : (1990) 1 ILR (P&H) 10 : (1989) 179 ITR 292
Income Tax Act, 1961 — Section 40, 40A(5)
High Courts02 Mar 1989
Anoop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 76 : (1989) 2 CurLJ 395 : (1989) 2 RCR(Criminal) 121
High Courts01 Mar 1989
Commissioner of Income Tax Vs Shankar Lal
Punjab And Haryana At Chandigarh · (1989) 80 CTR 240 : (1989) 178 ITR 647 : (1989) 45 TAXMAN 349
Income Tax Act, 1961 — Section 171
High Courts01 Mar 1989
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 49
High Courts01 Mar 1989Allowed
Smt. Savitri (Died) and others Vs Haryana State and another
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0049
Land Acquisition Act, 1894 — Section 4
High Courts01 Mar 1989
Commissioner of Income Tax Vs Super Steels
Punjab And Haryana At Chandigarh · (1989) 178 ITR 637
Income Tax Act, 1961 — Section 43
High Courts28 Feb 1989Dismissed
Gurpreet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 336
Constitution of India, 1950 — Article 14, 15, 16(2)Punjab Revenue Patwaris (Class III) Service Rules, 1966 — Rule 2, 7, 9
High Courts28 Feb 1989
State of Punjab Vs Radha Ram and Another
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 184
Civil Procedure Code Amendment Act, 1973 — Section 34Punjab Municipal Act, 1911 — Section 41
High Courts28 Feb 1989Allowed
Om Paraksh Vs Bhim Sain
Punjab And Haryana At Chandigarh · (1989) CivCC 203 : (1990) 1 RCR(Rent) 226
High Courts28 Feb 1989Dismissed
Gurpreet Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 336
Constitution of India, 1950 — Article 14, 15
High Courts28 Feb 1989
Commissioner of Income Tax Vs Haryana Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1989) 180 ITR 631
Income Tax Act, 1961 — Section 80P(2)
High Courts28 Feb 1989Dismissed
Suresh Kumar Vs Sham Lata
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts28 Feb 1989
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd.
Punjab And Haryana At Chandigarh · (1990) 85 CTR 29 : (1989) 179 ITR 267
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80G , 80M
High Courts28 Feb 1989
Bagicha Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0081
High Courts28 Feb 1989
Rattan Chand Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 1115 : (1989) 1 CurLJ 583 : (1989) 1 RCR(Criminal) 612
High Courts28 Feb 1989
Ram Bhushan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 1126 : (1989) 1 RCR(Criminal) 594
High Courts28 Feb 1989
Sohan Lal Vs Col. Prem Singh Grewal and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 316 : (1990) 1 ILR (P&H) 276 : (1989) 1 RCR(Rent) 650
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 18A(8), 18B, 2
High Courts28 Feb 1989
Jugal Kishore and others Vs Bhagwan Dass and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 82 : (1990) 1 ILR (P&H) 351 : (1990) 2 RCR(Rent) 28
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts28 Feb 1989Allowed
Harkirat Singh Vs Punjab Agricultural University, Ludhiana and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 332
Punjab Agricultural University Act, 1961 — Section 31