High Courts23 Feb 1989Allowed
Rattan Lal Arora Vs The Central Bank of India and another
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0123
Penal Code, 1860 (IPC) — Section 120B, 409
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,826 of 4,611
High Courts23 Feb 1989
Jaggar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) CriLJ 1980
Penal Code, 1860 (IPC) — Section 100, 235, 302, 307, 324
High Courts23 Feb 1989
Commissioner of Income Tax Vs S. Warriam Singh Cold Stores
Punjab And Haryana At Chandigarh · (1990) 81 CTR 338 : (1990) 1 ILR (P&H) 6 : (1989) 178 ITR 585
Income Tax Act, 1961 — Section 32A(1), 32A(2)
High Courts23 Feb 1989
Commissioner of Income Tax Vs K.K. Dhanda (HUF)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 602 : (1989) 45 TAXMAN 346
Income Tax Act, 1961 — Section 23(1), 23(2)
High Courts23 Feb 1989
Balwan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 114
High Courts23 Feb 1989
Kanwaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 679
High Courts23 Feb 1989
Commissioner of Income Tax Vs Leader Engineering Works
Punjab And Haryana At Chandigarh · (1990) 81 CTR 222 : (1990) 1 ILR (P&H) 3 : (1989) 178 ITR 529 : (1989) 45 TAXMAN 329
Income Tax Act, 1961 — Section 214, 219, 244(1A)
High Courts23 Feb 1989Dismissed
Gora Lal Puri and Another Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 1 : (1989) 1 RCR(Rent) 618
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 3
High Courts23 Feb 1989Dismissed
Gora Lal Puri, Retired Bank Manager and another Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0006
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)
High Courts22 Feb 1989
Commissioner of Income Tax Vs Dabriwal Engg. Co. Ltd.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 507
Income Tax Act, 1961 — Section 33
High Courts22 Feb 1989
Punjab State Vs Ganga Devi and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 673 : (1990) 1 RRR 174
High Courts22 Feb 1989
Commissioner of Income Tax Vs Saligram Prem Nath
Punjab And Haryana At Chandigarh · (1989) 179 ITR 239
Income Tax Act, 1961 — Section 145(1), 145(2)
High Courts22 Feb 1989
Commissioner of Income Tax Vs Tej Cloth Weaving Factory
Punjab And Haryana At Chandigarh · (1989) 80 CTR 28 : (1989) 178 ITR 474 : (1989) 96 PLR 390 : (1989) 45 TAXMAN 306
Income Tax Act, 1961 — Section 171(9), 36(1), 40
High Courts21 Feb 1989Allowed
Surinder Kumar and another Vs Om Parkash
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 576
High Courts21 Feb 1989Dismissed
Shambhu Dayal Vs Shri Nand Lal and Others
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0114
High Courts21 Feb 1989
Commissioner of Income Tax Vs Kansal Hosiery Works
Punjab And Haryana At Chandigarh · (1989) 179 ITR 225
Income Tax Act, 1961 — Section 80J
High Courts21 Feb 1989
East India Transport Agency Vs Hindustan Vacuum Glass Ltd.
Punjab And Haryana At Chandigarh · (1989) PLJ 598 : (1989) 2 RCR(Rent) 550 : (1989) 2 RRR 468
High Courts21 Feb 1989
Commissioner of Income Tax Vs Didar Singh
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 79 : (1989) 179 ITR 208
Income Tax Act, 1961 — Section 2(14), 256, 45, 46, 47
High Courts21 Feb 1989Dismissed
Shambhu Dayal Vs Shri Nand Lal and others
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0021
High Courts21 Feb 1989Allowed
Dr. B.R. DULLAR Vs Dr. C.P. Sethi
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0016
East Punjab Urban Rent Restriction Act, 1949 — Section 13A