High Courts10 Mar 1989
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 275 : (1989) 2 RCR(Criminal) 105
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,822 of 4,611
High Courts10 Mar 1989Dismissed
Surinder Mohan Sharma Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0017
Constitution of India, 1950 — Article 32
High Courts10 Mar 1989Dismissed
Shanti Sarup Gupta Vs Gurdial Singh, Driver
Punjab And Haryana At Chandigarh · (1990) 98 PLR 341 : (1989) 96 PLR 104 : (1989) 2 RCR(Rent) 26
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts10 Mar 1989Dismissed
State of Haryana etc. Vs Satya Parkash etc.
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 368 : (1990) 97 PLR 352
Constitution of India, 1950 — Article 320, 321
High Courts10 Mar 1989Dismissed
Union of India and others Vs LT. Col. (Now Major) Surjit Singh
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0012
Constitution of India, 1950 — Article 162
High Courts09 Mar 1989Dismissed
Mitha Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 100
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts09 Mar 1989Allowed
Shiv Lal Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1989) 2 ACC 78 : (1991) ACJ 443 : (1994) 3 LLJ 657 : (1989) 95 PLR 510
Workmens Compensation Act, 1923 — Section 4(1), 4(1)(C)
High Courts09 Mar 1989
Commissioner of Income Tax Vs Sonda Ram Ram Singh
Punjab And Haryana At Chandigarh · (1989) 180 ITR 227
Income Tax Act, 1961 — Section 184
High Courts09 Mar 1989
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 1117 : (1989) 1 CurLJ 520
High Courts09 Mar 1989
State of Haryana Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 55
High Courts09 Mar 1989
Commissioner of Income Tax Vs Patiala Flour Mills Co. P. Ltd.
Punjab And Haryana At Chandigarh · (1989) 180 ITR 75
Income Tax Act, 1961 — Section 37, 40, 40A(5), 40A(8), 57
High Courts09 Mar 1989Dismissed
Avtar Singh Vs Jaswant Singh and others
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 643
High Courts09 Mar 1989Dismissed
Subhash Chander Vs Baldev Singh and another
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 272 : (1990) 1 RCR(Rent) 417
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Mar 1989Allowed
Balbir Dewan Cold Storage And General Mills Vs Naveen Chander
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts08 Mar 1989Dismissed
Sardari Lal Vs Smt. Sarita singla
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 606
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Mar 1989
Lachhman Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 1118 : (1989) 1 RCR(Criminal) 627
High Courts08 Mar 1989
Gupal Bahadur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 72 : (1989) 2 CurLJ 127 : (1989) 2 RCR(Criminal) 37
High Courts08 Mar 1989Dismissed
Ramesh Kumar Vs Janender Kumar
Punjab And Haryana At Chandigarh · (1991) 98 PLR 351 : (1990) 98 PLR 351
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts08 Mar 1989Allowed
Ron Son Export House Pvt. Ltd. and Another Vs The New Bank of India Ltd.
Punjab And Haryana At Chandigarh · AIR 1989 P&H 287 : (1990) 1 ILR (P&H) 354
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4(2)
High Courts08 Mar 1989
Commissioner of Income Tax Vs Kashmiri Lal Kasturi Lal and Co.
Punjab And Haryana At Chandigarh · (1989) 179 ITR 315
Income Tax Act, 1961 — Section 147, 271(1)