High Courts16 Mar 1989
Nakodar Bus Service (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 85 CTR 25 : (1989) 179 ITR 506
Income Tax Act, 1961 — Section 57
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,820 of 4,611
High Courts16 Mar 1989Allowed
Devinder Raj Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 137
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts16 Mar 1989
Prem Chand Vs State (U.T.) Chandigarh
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 1111 : (1989) 1 RCR(Criminal) 499
High Courts16 Mar 1989
Nitan Kumar @ Sital Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 160 : (1989) 2 RCR(Criminal) 315
High Courts16 Mar 1989
Commissioner of Income Tax Vs Braham Prakash and Co.
Punjab And Haryana At Chandigarh · (1989) 179 ITR 422
Income Tax Act, 1961 — Section 271(1)
High Courts16 Mar 1989Dismissed
Jagsir Singh and Another Vs Punjab Kaur and Others
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0022
Transfer of Property Act, 1882 — Section 41
High Courts15 Mar 1989Allowed
Karnail Singh and another Vs Pal Singh and others
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 511
Hindu Succession Act, 1956 — Section 30
High Courts15 Mar 1989Dismissed
Dhanpal Singh Vs Khadi and Village Industries Commission and Another
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0093
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Mar 1989
Harchand Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 215 : (1989) 1 ILR (P&H) 496 : (1989) 96 PLR 155
Punjab Gram Panchayat Act, 1952 — Section 102, 102(1)(2), 102(3), 102(4), 102(6)
High Courts15 Mar 1989
Prem Wati Vs Lal Singh
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 17
High Courts15 Mar 1989
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 518 : (1989) 1 RCR(Criminal) 703
High Courts14 Mar 1989Allowed
Darbara Singh Vs M/s. Sunder Das Harbans Lal
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0137
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 1989Allowed
Mohinder Singh Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0131
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts14 Mar 1989Dismissed
Chanan Singh and Others Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0121
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts14 Mar 1989Dismissed
Chanan Singh and others Vs Jaswant Singh and others
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0115
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts14 Mar 1989
New Suraj Financiers and Chit Fund Co. Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 179 ITR 476 : (1989) 45 TAXMAN 149
High Courts14 Mar 1989
Commissioner of Income Tax Vs Jindal Brothers Rice Mills
Punjab And Haryana At Chandigarh · (1989) 79 CTR 235 : (1990) 1 ILR (P&H) 123 : (1989) 179 ITR 470
Income Tax Act, 1961 — Section 32, 43(1)
High Courts14 Mar 1989
Faqir Chand @ Ghuka Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 03 P&H CK 0079
High Courts14 Mar 1989
Bhag Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1989) PLJ 449 : (1989) 2 RRR 209
High Courts14 Mar 1989
Kishan Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 13