High Courts14 Sept 1989

Kishan Chand Vs Banarsi Dass and others

Punjab And Haryana At Chandigarh · AIR 1990 P&H 160 : (1989) 2 RCR(Rent) 676

Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)Evidence Act, 1872 — Section 101