High Courts07 Sept 1989
Kuldeep Singh Gill Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 525 : (1989) 2 PLR 702 : (1990) 1 RCR(Criminal) 214
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,790 of 4,611
High Courts07 Sept 1989Dismissed
Sohan Singh Vs Shrimati Charanjit Kaur and anothers
Punjab And Haryana At Chandigarh · (1989) 09 P&H CK 0125
High Courts07 Sept 1989Dismissed
Sadhu Vs Gram Panchayat, Akalian
Punjab And Haryana At Chandigarh · (1989) 09 P&H CK 0122
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Sept 1989Allowed
Dr. Kuldeep Singh Gill Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1989) 09 P&H CK 0113
Punjab Shops and Commercial Establishments Act, 1958 — Section 2(iv)
High Courts07 Sept 1989
M/s. Chandigarh Food and Services Ltd., Chandigarh Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 206 : (1991) 1 ILR (P&H) 361
Constitution of India, 1950 — Article 14, 226, 299Evidence Act, 1872 — Section 115
High Courts07 Sept 1989
Kartar Singh Vs Balbir Singh Malik, Sub Divisional Magistrate and ors.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 546 : (1990) 1 RCR(Criminal) 89
High Courts07 Sept 1989
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 772 : (1990) 1 RCR(Criminal) 102
High Courts07 Sept 1989
Anil Kumar Mahajan Vs Union of India
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 572
High Courts07 Sept 1989Allowed
Labh Chand Om Parkash Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 87 : (1990) 1 RCR(Rent) 214
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts07 Sept 1989
Swami Lal Chand Dass and Others Vs Balraj Malik and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 412
High Courts07 Sept 1989
Amarjit Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 398
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts06 Sept 1989Dismissed
Nirmal Bhasin and Others Vs Alka Bhasin
Punjab And Haryana At Chandigarh · (1990) 1 DMC 413 : (1990) 1 RCR(Criminal) 83
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Sept 1989
Survesh Kumar and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 310 : (1989) 96 PLR 600
Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21
High Courts06 Sept 1989
Sat Pal Vs Rajbir and ors.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 579 : (1989) 2 RCR(Criminal) 638
High Courts06 Sept 1989
Sat Pal Vs Raj Bir
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 579 : (1990) 2 RCR(Criminal) 284
High Courts06 Sept 1989
Jagir Singh @ Jagir Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 540 : (1989) 2 RCR(Criminal) 569
High Courts06 Sept 1989Allowed
Smt. Surjit Kaur Vs Harkirat Singh and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 33
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts06 Sept 1989Dismissed
New India Assurance Co. Ltd. Vs Punjab Government and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 415
Motor Vehicles Act, 1939 — Section 82, 95, 96
High Courts05 Sept 1989Dismissed
Phool Kumar Vs Jai Narain and another
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Rent) 33
Transfer of Property Act, 1882 — Section 106
High Courts05 Sept 1989
Achhar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 681 : (1990) 1 RCR(Criminal) 99