High Courts17 May 1990
Jarnail Singh Vs H.D.Bansal, Financial Commissioner
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 309 : (1991) 1 RCR(Criminal) 186
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,756 of 4,611
High Courts17 May 1990Allowed
Parmod Kumar Oberoi and Others Vs Radha Rani
Punjab And Haryana At Chandigarh · (1990) 2 DMC 385
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts17 May 1990Allowed
Nar Singh and Another Vs Sh. Balwant Singh and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 390 : (1991) ACJ 136 : (1990) 98 PLR 342
Motor Vehicles Act, 1939 — Section 110, 110A, 110D, 95(2)
High Courts17 May 1990
Safari Carriers (India Regd.) and Another Vs United India Insurance Company Limited and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 435
Civil Procedure Code, 1908 (CPC) — Section 115, 35B
High Courts16 May 1990Allowed
Rajesh Chaudhary Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 167
Constitution of India, 1950 — Article 12, 226, 227
High Courts16 May 1990
State of Punjab Vs Babu Lal
Punjab And Haryana At Chandigarh · (1990) 2 BC 396 : (1990) 2 RCR(Criminal) 232
High Courts16 May 1990
Karam Singh Vs Kamal Chaudhary
Punjab And Haryana At Chandigarh · AIR 1991 P&H 231
Companies Act, 1956 — Section 2(18), 617Constitution of India, 1950 — Article 148, 153, 154, 155, 156General Clauses Act, 1897 — Section 3(8)
High Courts15 May 1990Dismissed
K.L. Garg Vs New India Assurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1991) 62 FLR 869 : (1991) 2 ILR (P&H) 178 : (1992) 1 LLJ 190 : (1990) 98 PLR 412
Payment of Wages Act, 1936 — Section 15, 15(2), 2, 7
High Courts15 May 1990
Avtar Singh Sahi and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · AIR 1991 P&H 298 : (1991) 1 ILR (P&H) 249 : (1990) 98 PLR 1
Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 23Panipat Improvement Trust Land Disposal Rules, 1976 — Rule 24
High Courts15 May 1990
J.C. Woollen Mills and Others Vs State Bank of India
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 258 : (1990) 98 PLR 339 : (1990) 2 RCR(Rent) 382
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 41 Rule 1, 115
High Courts15 May 1990
Trilok Singh, Proprietor, United Pesticides Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 225 : (1990) 3 RCR(Criminal) 194
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(2), 24(3), 24(4), 29Insecticides Rules, 1971 — Rule 27(5)
High Courts15 May 1990Allowed
Naresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1990) 05 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 May 1990Allowed
Regd. Firm Midda Mal Puran Chand Vs Shivraj Singh
Punjab And Haryana At Chandigarh · (1990) 05 P&H CK 0014
High Courts14 May 1990Allowed
Chhindo Vs Madan Lal
Punjab And Haryana At Chandigarh · (1992) 2 DMC 499 : (1990) 98 PLR 441
Guardians and Wards Act, 1890 — Section 25
High Courts14 May 1990
Aas Mohammad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 ACC 454 : (1990) 2 RCR(Criminal) 589
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts14 May 1990
Laxmi Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 208
High Courts14 May 1990Dismissed
Daya Nand and Others Vs Sunder Ram and Others
Punjab And Haryana At Chandigarh · (1991) 187 ITR 459 : (1990) 98 PLR 439
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 May 1990Dismissed
Narain Auto Agency and Another Vs Sat Kartar Engineering Works
Punjab And Haryana At Chandigarh · (1990) 98 PLR 326
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts14 May 1990
Gurbachan Singh Vs Labh Singh and Another
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 213
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 1(2), Order 41 Rule 1(3), Order 41 Rule 3, Order 41 Rule 5(5)
High Courts14 May 1990
Mohinder Kaur Vs Harjit Kaur and others
Punjab And Haryana At Chandigarh · (1990) 2 LJR 673 : (1990) PLJ 522 : (1991) 1 RRR 279