High Courts25 May 1990
Municipal Corporation, Jalandhar Vs Phool Kaur and others
Punjab And Haryana At Chandigarh · (1991) PLJ 240 : (1991) 2 PLR 680 : (1991) 2 RRR 235
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,754 of 4,611
High Courts25 May 1990
Sant Ram Vs Khem Chand
Punjab And Haryana At Chandigarh · (1990) 2 LJR 465 : (1990) PLJ 498 : (1991) 1 RRR 289
High Courts25 May 1990Dismissed
Jai Singh Vs Puran Singh and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 569
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts25 May 1990
Rangi and anr. Vs Chief Canal Officer and ors.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 231 : (1990) PLJ 412 : (1991) 1 RRR 361
High Courts24 May 1990Dismissed
Sucha Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 492
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts24 May 1990Dismissed
Pirthi Chand and Others Vs Des Raj Bansal
Punjab And Haryana At Chandigarh · (1990) 2 DMC 368 : (1990) 3 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 5, 6, 6(3), 8APenal Code, 1860 (IPC) — Section 405, 406
High Courts24 May 1990Dismissed
Bhim Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 98 PLR 187 : (1990) 3 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 482Dowry Prohibition Act, 1961 — Section 6Penal Code, 1860 (IPC) — Section 406
High Courts24 May 1990Dismissed
Baldev Singh Vs Jagjit Kaur
Punjab And Haryana At Chandigarh · (1990) 2 DMC 540
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts24 May 1990
Kehar Singh Vs Satnam Chand and ors.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 219
High Courts24 May 1990Dismissed
Banke Behari Lal Sharma (Died), through his L.R. Smt. Shkuntla Sharma Vs Sh. Sat Pall Sharma and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 559
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts23 May 1990
Narata Ram and anr. Vs Hakam Chand and ors.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 296 : (1990) PLJ 465 : (1991) 1 RRR 194
High Courts23 May 1990Allowed
Ram Gopal Banarsi Dass Vs Satish Kumar and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 277
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115Constitution of India, 1950 — Article 227
High Courts23 May 1990
Bhag Singh Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 223
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7
High Courts23 May 1990
Sham Sunder Vs Kailash Rani
Punjab And Haryana At Chandigarh · (1990) 2 DMC 533
Criminal Procedure Code, 1973 (CrPC) — Section 127, 465, 482, 62
High Courts23 May 1990
Phool Kanwar and Others Vs Baru Ram and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 5 : (1990) 98 PLR 23
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 115
High Courts23 May 1990Dismissed
Birbal Vs Sharbati
Punjab And Haryana At Chandigarh · (1990) 05 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts22 May 1990Dismissed
Kamal Bhatnagar Vs S. Charles
Punjab And Haryana At Chandigarh · (1992) CivCC 21 : (1991) 99 PLR 701 : (1991) 1 RCR(Rent) 33
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106
High Courts22 May 1990Allowed
Bimla Devi alias Piara Devi and Another Vs Prem Dass and Another
Punjab And Haryana At Chandigarh · (1990) 2 DMC 493 : (1990) 3 RCR(Criminal) 267
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401
High Courts22 May 1990
Dalbir Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 494
High Courts22 May 1990
Sant Parkash and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1991) 188 ITR 732 : (1990) 3 RCR(Criminal) 434
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277, 278