High Courts30 May 1990
Mewa Singh, Assistant Collector, Customs Vs Arun Kumar
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 475
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,753 of 4,611
High Courts29 May 1990
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 570
High Courts29 May 1990
Mohinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 446
High Courts29 May 1990Allowed
Col. Ajaib Singh Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts29 May 1990
Lipton India Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 490
High Courts29 May 1990Dismissed
K.S. Yadav and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 465
Administrative Service (Appointment by Selection) Regulations, 1956 — Regulation 3Administrative Service (Recruitment) Rules, 1954 — Rule 4, 4(2), 8, 8(1), 8(2)
High Courts29 May 1990Allowed
M/s. Nadhu Sha Kapur and Sons Vs Punjab Khand Udyog Ltd.
Punjab And Haryana At Chandigarh · (1990) 05 P&H CK 0002
High Courts28 May 1990
Harbhajan Kaur Vs Sardari Lal Kochhar and Others
Punjab And Haryana At Chandigarh · (1990) 05 P&H CK 0124
High Courts28 May 1990Dismissed
Forbbsganj Jagdish Mills Limited Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (1990) 98 PLR 434
Arbitration Act, 1940 — Section 10, 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 May 1990
Partap and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 DMC 383 : (1990) 3 RCR(Criminal) 529
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 498A
High Courts28 May 1990
Smt. Shanti Devi Vs Harbans Singh and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 228
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts28 May 1990Allowed
Sikander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 ACC 426 : (1992) ACJ 196 : (1990) 2 RCR(Criminal) 609
Penal Code, 1860 (IPC) — Section 304A, 337
High Courts28 May 1990
Sham Lal Verma and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 625
High Courts28 May 1990
Court on its own motion Vs Liaqat
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 444
High Courts28 May 1990
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 537
High Courts28 May 1990
Bhola Singh alias Gurjant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 574
High Courts28 May 1990Allowed
Inder Bir Singh Vs Avneet Kaur
Punjab And Haryana At Chandigarh · (1990) 98 PLR 536
Hindu Marriage Act, 1955 — Section 12, 12(1), 13(1)
High Courts28 May 1990Dismissed
Miss Jagjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 05 P&H CK 0013
High Courts25 May 1990
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 302 : (1990) 2 RCR(Criminal) 611
High Courts25 May 1990Allowed
Amarjit Kaur Vs Rajinderpal Singh
Punjab And Haryana At Chandigarh · (1991) 1 DMC 90
Hindu Marriage Act, 1955 — Section 24