High Courts04 May 1990
Jai Mata Mini Bus Service Vs Deputy Commissioner and Another
Punjab And Haryana At Chandigarh · (1991) 1 ACC 76
Motor Vehicles Act, 1939 — Section 60
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,758 of 4,611
High Courts04 May 1990Dismissed
Kishan Chander Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 645
Transfer of Property Act, 1882 — Section 106
High Courts04 May 1990
Jai Mata Mini Bus Service Registered Vs Deputy Commissioner and Another
Punjab And Haryana At Chandigarh · (1990) 2 ACC 512
Motor Vehicles Act, 1939 — Section 60
High Courts04 May 1990
Vijay Kumar and anr. Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 202
High Courts04 May 1990
Raj Kumar alias Suraj Kumar and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 224 : (1990) 2 AICLR 14 : (1990) 2 CurLJ 288 : (1990) 2 RCR(Criminal) 287
High Courts04 May 1990
K.K. Mittal and Co. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) 90 CTR 50 : (1991) 1 ILR (P&H) 129 : (1991) 187 ITR 208 : (1990) 98 PLR 312
Income Tax Act, 1961 — Section 206C, 44AC, 44AC(1)
High Courts04 May 1990Allowed
Dharampal and Others Vs Rachhpal and Others
Punjab And Haryana At Chandigarh · (1990) 05 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 May 1990
Smt. Parkasho Vs Smt. Darshana and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 65
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, Order 9 Rule 7, 115
High Courts03 May 1990
Oriental Bank of Commerce Vs Hukam Chand and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 582
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 May 1990
Kaka Singh Vs Chand Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 194
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts03 May 1990
Mr. Ravinder Nath Khanna Vs Sh. T.R. Lakhanpal, Deputy Secretary (Budget), Government of Himachal Pradesh Secretariat and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 140 : (1990) 2 RCR(Rent) 73
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(8)
High Courts02 May 1990
Parkash Singh alias Pashu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 267
High Courts30 Apr 1990Allowed
Baldev Parshad Vs Kishan Chand and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 641
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Apr 1990Allowed
Tarsem Lal Vs Hari Gopal and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 79 : (1990) 2 RCR(Rent) 92 : (1990) 2 RCR(Rent) 339
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, 115
High Courts30 Apr 1990Dismissed
Gurdev Ram Vs Kamla Devi
Punjab And Haryana At Chandigarh · (1990) 2 DMC 394 : (1990) 2 RCR(Criminal) 355 : (1990) 2 RCR(Criminal) 289
Criminal Procedure Code, 1973 (CrPC) — Section 470, 473, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 405, 406
High Courts30 Apr 1990
Dilsher Singh Vs Manjit Inder Singh and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 165 : (1990) 1 CivCC 543 : (1990) CivCC 543 : (1990) 98 PLR 136
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts30 Apr 1990
State of Haryana and others Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1990) 2 LJR 12 : (1990) PLJ 337 : (1991) 1 RRR 282
High Courts30 Apr 1990
Ravi Dutt Sharma Vs Sohagwanti
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 393 : (1990) 2 LJR 84 : (1990) PLJ 394 : (1991) 1 RRR 328 : (1991) 1 RRR 40
High Courts30 Apr 1990
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 21 : (1990) 3 RCR(Criminal) 8
High Courts30 Apr 1990
Ravi Dutt Sharma Vs Shmt.Sohagwanti and ors.
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 393 : (1990) 2 LJR 84 : (1990) PLJ 394 : (1991) 1 RRR 328 : (1991) 1 RRR 40