High Courts13 Sept 1990Dismissed
Cement Corporation of India Limited Vs Haryana Cement and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 58
Civil Procedure Code, 1908 (CPC) — Section 115, 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,737 of 4,611
High Courts12 Sept 1990Dismissed
Indian Woollen Textile Mills (P) Ltd. Vs The Rajasthan State Road Transport Corporation
Punjab And Haryana At Chandigarh · (1991) 99 PLR 346
Civil Procedure Code, 1908 (CPC) — Section 115, 9
High Courts12 Sept 1990Allowed
Mukhandi Lal Amar Nath Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1991) 99 PLR 102
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16
High Courts12 Sept 1990Dismissed
Mohan Lal Maitray Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 343
High Courts11 Sept 1990
Vinod Kumar Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (1990) 09 P&H CK 0124
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Sept 1990Dismissed
Sanjay Kumar Vs Jiwan Lal and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 143 : (1992) 1 RCR(Rent) 50 : (1991) 1 RCR(Rent) 227
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts11 Sept 1990
Straw Board Manufacturing Company Limited Vs Mahalakshmi Sugar Mills Company Limited
Punjab And Haryana At Chandigarh · (1991) 71 CompCas 544
Companies Act, 1956 — Section 433
High Courts11 Sept 1990
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 500 : (1991) 1 RCR(Criminal) 172
High Courts11 Sept 1990
Telu Ram Jain Vs M/s. Aggarwal Sons
Punjab And Haryana At Chandigarh · AIR 1991 P&H 140 : (1991) 2 ILR (P&H) 106
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)Forward Contracts (Regulation) Act, 1952 — Section 15(4)
High Courts11 Sept 1990Dismissed
Dwarka Dass Vs Sant Ram and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 27 : (1991) 1 RCR(Rent) 83
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)Punjab Relief of Indebtedness Act, 1934 — Section 31
High Courts11 Sept 1990Allowed
Radha Jute Industry Vs Sukhna Papers Mills Ltd.
Punjab And Haryana At Chandigarh · (1991) 99 PLR 108
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 483
High Courts11 Sept 1990
Kulbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) CriLJ 1756 : (1991) 2 RCR(Criminal) 501
Constitution of India, 1950 — Article 14, 19, 19(1), 19(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 465, 467, 468
High Courts10 Sept 1990
Sadhu Singh Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (1991) PLJ 219 : (1991) 2 RRR 49
High Courts10 Sept 1990
Inderjit Bahal and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 466
Constitution of India, 1950 — Article 14(1), 19, 19(1), 19(4), 19(6)Council of World Affairs Act, 2001 — Section 10, 11, 15, 2, 23Land Acquisition Act, 1894 — Section 4, 6
High Courts10 Sept 1990Allowed
Bharat Bones and Fertilizer Mills Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 80
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Sept 1990
Gram Panchayat Village, Bathoi Kalan, Patiala Vs Jagar Ram and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 159 : (1991) 1 ILR (P&H) 187 : (1991) 99 PLR 260
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 4, 7Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1974 — Section 2, 4(3)
High Courts10 Sept 1990
Sant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 621 : (1991) 1 RCR(Criminal) 182
High Courts10 Sept 1990
Harchal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) PLJ 20 : (1991) 1 RRR 353
High Courts10 Sept 1990
Naresh Kumar Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 578
High Courts10 Sept 1990
Capt. Kanwaljit Singh Vs Union of India
Punjab And Haryana At Chandigarh · AIR 1991 P&H 54 : (1990) 2 ILR (P&H) 453
Constitution of India, 1950 — Article 131, 14, 162, 17(4), 172