High Courts10 Sept 1990
Bhagat Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 667 : (1991) 1 CurLJ 245 : (1991) 1 RCR(Criminal) 192
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,738 of 4,611
High Courts10 Sept 1990
Devinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 627 : (1991) 1 RCR(Criminal) 179
High Courts10 Sept 1990
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 115
High Courts10 Sept 1990
Mohar Singh and Another Vs Harinder Singh and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 116 : (1990) 98 PLR 593 : (1990) 2 RCR(Rent) 512
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Sept 1990
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 587 : (1991) 1 RCR(Criminal) 199
High Courts07 Sept 1990Dismissed
Bhajan Singh and Another Vs Smt. Joginder Kaur
Punjab And Haryana At Chandigarh · (1991) ACJ 984 : (1991) 99 PLR 98
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Sept 1990
Davinder Paul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 183
High Courts07 Sept 1990Allowed
Prem Singh and Others Vs Harpal Kaur and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 209
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts07 Sept 1990
The Post Graduate Institute of Medical Education and Research Vs J.C. Mehta
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 87
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 14(23), 15, 15(2)Central Government Service (Conduct) Rules, 1964 — Rule 3(1)Chartered Accountants Act, 1949 — Section 21, 21(2), 21(3)
High Courts06 Sept 1990
Laxmi Rice Mills and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 341
High Courts06 Sept 1990
Singh Ram and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 581
High Courts06 Sept 1990Dismissed
Smt. Keerat Kaur and Others Vs Patiala Exhibition Private Ltd.
Punjab And Haryana At Chandigarh · (1991) 70 CompCas 728 : (1992) 1 ILR (P&H) 107
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 433, 443
High Courts06 Sept 1990
Ram Saran Dass and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 89
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Sept 1990
Raghbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 509 : (1991) 1 RCR(Criminal) 6
High Courts06 Sept 1990Allowed
Lt. Col. Sh. Baldev Singh Bhalla Vs Prem Sagar and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 289 : (1991) 1 RCR(Rent) 393
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 15(5B)
High Courts05 Sept 1990Dismissed
Balwant Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 388
Constitution of India, 1950 — Article 14, 16, 309Electricity Act, 1910 — Section 36, 36(1), 36A, 36A(2), 37Electricity Rules, 1956 — Rule 2, 4, 4A, 4B
High Courts05 Sept 1990
Bhatinda Improvement Trust, Bhatinda Vs Balwant Singh and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 126 : (1991) 2 ILR (P&H) 266 : (1990) 98 PLR 648
Constitution of India, 1950 — Article 226Land Acquisition (Amendment) Act, 1896 — Section 4, 6Land Acquisition Act, 1894 — Section 4(1), 6
High Courts05 Sept 1990Dismissed
Harminder Pal and Another Vs Pritam Dass and Others
Punjab And Haryana At Chandigarh · (1991) CivCC 178 : (1990) 98 PLR 603 : (1990) 2 RCR(Rent) 518
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(2), 115
High Courts05 Sept 1990Dismissed
Sukhwant Kaur Vs Hazoor Singh
Punjab And Haryana At Chandigarh · (1991) 1 DMC 32
Hindu Marriage Act, 1955 — Section 13
High Courts04 Sept 1990Dismissed
Sadhu Ram Vs Jagpal and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 135