High Courts18 Sept 1990Dismissed
Smt. Kapoor Kaur Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (1990) 09 P&H CK 0127
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,735 of 4,611
High Courts18 Sept 1990Allowed
Balwinder Kaur Vs Pritpal Singh
Punjab And Haryana At Chandigarh · (1990) 09 P&H CK 0125
Civil Procedure Code, 1908 (CPC) — Section 125, 24Hindu Marriage Act, 1955 — Section 9
High Courts18 Sept 1990Dismissed
Hatinder Singh Vs Smt. Dropati Devi and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 40
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 155
High Courts18 Sept 1990Dismissed
Y.R. Bhardwaj Vs Swaran Lata
Punjab And Haryana At Chandigarh · (1991) 1 DMC 370
Hindu Marriage Act, 1955 — Section 24
High Courts18 Sept 1990
Haryana Government College Teachers' Association and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1991) 190 ITR 15 : (1991) 99 PLR 589
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 10, 10(14), 2(24)
High Courts18 Sept 1990Allowed
Bachan Singh alias Gurbachan Singh Vs Malkiat Rai
Punjab And Haryana At Chandigarh · (1991) 99 PLR 47 : (1991) 1 RCR(Rent) 52
Contempt of Courts Act, 1971 — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 10(1), 19, 19(2)
High Courts18 Sept 1990
Lachhman Singh & ors. Vs Rachna
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 257 : (1991) PLJ 66 : (1991) 1 RRR 514
High Courts18 Sept 1990
Chanan Singh Vs Additional Director C/H Pb.and anr.
Punjab And Haryana At Chandigarh · (1991) PLJ 70 : (1991) 1 RRR 594
High Courts18 Sept 1990
Puran Singh and others Vs Ajaib Singh and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 247 : (1991) 2 ILR (P&H) 63
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts18 Sept 1990
Kuldip Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 683 : (1991) 1 CurLJ 365 : (1991) 1 RCR(Criminal) 221
High Courts18 Sept 1990
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 175
High Courts18 Sept 1990Allowed
Kehru and Others Vs Chinto and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 66
Punjab Custom (Limitation) Act, 1920 — Article 2, 5
High Courts18 Sept 1990
Pakhar Singh Vs Gurdial Singh Etc.
Punjab And Haryana At Chandigarh · (1991) 99 PLR 129
Evidence Act, 1872 — Section 65, 74, 74(2), 75, 76Registration Act, 1908 — Section 57(5)
High Courts18 Sept 1990Dismissed
Bir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 99 PLR 109
Land Acquisition Act, 1894 — Section 23
High Courts18 Sept 1990Dismissed
Nachhatar Singh Gill Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1991) CriLJ 2263
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 408, 409
High Courts18 Sept 1990
Sunder Lal Vs Dial Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 606 : (1991) 1 RCR(Rent) 35
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts18 Sept 1990
The State of Punjab Vs Paramjit Kaur and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 312
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts18 Sept 1990Allowed
Sham Dass Balla Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 319
Constitution of India, 1950 — Article 14, 16Punjab Municipal Act, 1911 — Section 38(2)Punjab Municipal Corporation Act, 1976 — Section 1, 40, 71(2)
High Courts17 Sept 1990Allowed
Punjab State and Another Vs Kultar Chand
Punjab And Haryana At Chandigarh · (1991) 99 PLR 76
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts17 Sept 1990Dismissed
Tej Ram and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 99 PLR 291
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 214(1)