High Courts03 Oct 1990Dismissed
P.C. Wadhwa, IPS Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 329
Police Service (Pay) Rules, 1954 — Rule 9, 9(1), 9(4), 9(5)Police Service (Special Allowance) Rules, 1977 — Rule 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,734 of 4,611
High Courts28 Sept 1990
Veena Sikka Vs Shakuntla Jakhu, I.A.S.Director, Industrial Training, Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 406 : (1991) 1 RCR(Criminal) 146
High Courts28 Sept 1990Dismissed
Smt. Veena Sikka Vs Smt. Shakuntla Jakhu
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 238
Contempt of Courts Act, 1971 — Section 12, 20
High Courts27 Sept 1990
Mohinder Singh Vs Commissioner Under Workmen's Compensation Act and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 132
Constitution of India, 1950 — Article 226, 227Employees Compensation Act, 1923 — Section 10
High Courts27 Sept 1990Allowed
Kamlesh Sharma and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 198
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498
High Courts27 Sept 1990Allowed
Mohinder Singh Vs Commissioner under Workmen Compensation Act and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 581 : (1992) 1 ILR (P&H) 128 : (1992) 101 PLR 439
Constitution of India, 1950 — Article 226, 227Workmens Compensation Act, 1923 — Section 10(1)
High Courts25 Sept 1990
Chandigarh Administration and another Vs Mrs. Harinder Pannu
Punjab And Haryana At Chandigarh · AIR 1991 P&H 88 : (1991) 2 ILR (P&H) 273 : (1991) 99 PLR 144
Capital of Punjab (Development and Regulation) Act, 1952 — Section 15Punjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5
High Courts25 Sept 1990Dismissed
Syed Mohammad Yahiya and Others Vs Syed Iftikhar Ahmad and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 197
Civil Procedure Code, 1908 (CPC) — Section 92Registration Act, 1908 — Section 17(1)
High Courts24 Sept 1990Dismissed
Ram Nath Kapoor Vs Chottu Ram
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 26 : (1991) 1 RCR(Criminal) 205
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contempt of Courts Act, 1971 — Section 2
High Courts20 Sept 1990Allowed
Harish Kumar @ Harish Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 DMC 268
Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts20 Sept 1990
Tirath Ram Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1990) 98 PLR 171 : (1990) 98 PLR 170
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts19 Sept 1990Dismissed
Sharanjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 135
Constitution of India, 1950 — Article 14, 16Punjab Service of Engineers (Class I) Public Works Department (Irrigation Branch) Rules, 1964 — Rule 2(5), 2(6), 5, 6Punjab Service of Engineers (Class II) Public Works Department (Irrigation Branch) Rules, 1941 — Rule 4, 4(2), 5, 9
High Courts19 Sept 1990Allowed
K.L. Sharma and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 121
All India Services (Leave) Rules, 1955 — Rule 20BConstitution of India, 1950 — Article 14, 16
High Courts19 Sept 1990Allowed
The Kapurthala Central Co-operative Bank Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 235 : (1991) 99 PLR 624
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts19 Sept 1990
Harish Kumar Vs Bachan Lal and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 130 : (1991) 99 PLR 188
Limitation Act, 1963 — Article 5Partnership Act, 1932 — Section 4, 40, 43
High Courts19 Sept 1990
Bharat Bhushan Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 734 : (1990) PLJ 563 : (1991) 1 RRR 234 : (1991) 1 RRR 223
High Courts19 Sept 1990
Ravi Parkash and Others Vs Haryana State and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 125
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18
High Courts19 Sept 1990Allowed
The Kapurthala Central Co-operative Bank Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 632
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts19 Sept 1990
Prof. Amarjit Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (1991) 1 DMC 243
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts19 Sept 1990Dismissed
Jagir Singh Vs Jagir Kaur and Others
Punjab And Haryana At Chandigarh · (1990) 09 P&H CK 0003
Penal Code, 1860 (IPC) — Section 302